High Courts26 Mar 1902
Ramrup Sahay and Another Vs Khushal Misser and Another
Calcutta High Court · (1902) 03 CAL CK 0017
COURT ARCHIVE
Calcutta High Court judgments, 1902
280 judgments · page 11 of 14
High Courts26 Mar 1902
Akshya Kumar Barori Vs Surja Kumar Chatterjee
Calcutta High Court · (1902) 03 CAL CK 0005
High Courts25 Mar 1902
The King-Emperor Vs Messeruddin Shikdar
Calcutta High Court · (1902) 03 CAL CK 0023
High Courts22 Mar 1902
Gourhari Gope Vs Alay Gopini
Calcutta High Court · (1902) ILR (Cal) 724
Criminal Procedure Code, 1898 (CrPC) — Section 423(d), 522
High Courts19 Mar 1902Allowed
Moyna Bibi Vs Banku Behari Biswas
Calcutta High Court · (1902) ILR (Cal) 473
High Courts19 Mar 1902
Lachmi Narain Singh Vs Nand Kishore Lal Das
Calcutta High Court · (1902) ILR (Cal) 537
Public Demands Recovery Act, 1880 — Section 7(1)Transfer of Property Act, 1882 — Section 99
High Courts18 Mar 1902Dismissed
Narendea Nath Sarkar Vs Rai Charan Haldar
Calcutta High Court · (1902) ILR (Cal) 647
Limitation Act, 1963 — Section 20, 29
High Courts11 Mar 1902
Shamsher Mundul Vs Ganendra Narain Mitter
Calcutta High Court · (1902) ILR (Cal) 498
High Courts11 Mar 1902
Jamiruddi Masalli and Others Vs The Crown
Calcutta High Court · (1902) 03 CAL CK 0012
High Courts07 Mar 1902
Emperor Vs Preo Nath Chowdhry
Calcutta High Court · (1902) ILR (Cal) 489
Criminal Procedure Code, 1898 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 408, 95
High Courts06 Mar 1902
In Re: L.P.D. Broughton
Calcutta High Court · (1902) ILR (Cal) 311
Succession Act, 1865 — Section 58
High Courts05 Mar 1902
Tarini Charn Mundle Vs Gourikant Biswas
Calcutta High Court · (1902) 03 CAL CK 0022
High Courts05 Mar 1902
Bidhu Bhusan Bose Vs Hari Nath Chakravarti
Calcutta High Court · (1902) 03 CAL CK 0021
High Courts04 Mar 1902Allowed
Boisogomoff Vs Nahapiet Jute Company
Calcutta High Court · (1902) ILR (Cal) 323
Evidence Act, 1872 — Section 3
High Courts04 Mar 1902
Jamiruddi Masalli Vs Emperor
Calcutta High Court · (1902) ILR (Cal) 782
Criminal Procedure Code, 1898 (CrPC) — Section 164