High Courts24 Apr 1902
Dhone Kristo Samanta and Others Vs King-Emperor, on the prosecution of H.A. Martin
Calcutta High Court · (1902) 04 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments, 1902
280 judgments · page 10 of 14
High Courts23 Apr 1902
Chunder Nath Bose and others Vs Ram Nidhi Pal and another
Calcutta High Court · (1902) 04 CAL CK 0031
High Courts23 Apr 1902
Rajah Pudmanund Singh and Others Vs Ghanshyam Misser
Calcutta High Court · (1902) 04 CAL CK 0022
High Courts23 Apr 1902
Monmohiney Dassee Vs Radha Kristo Dass
Calcutta High Court · (1902) ILR (Cal) 543
High Courts22 Apr 1902
Waliul Hassan alias Hasant Towhid Vs Maharaj-Kumar Gopal Sarun Narain Singh, minor under the Court of Wards by his Manager Mr. Ogilvy
Calcutta High Court · (1902) 04 CAL CK 0009
High Courts22 Apr 1902
Fazel Sheikh Vs Keramuddi Sheikh and others
Calcutta High Court · (1902) 04 CAL CK 0003
High Courts22 Apr 1902
The Deputy Legal Remembrancer on Behalf of the Local Government Vs Mir Sarwar Jan
Calcutta High Court · (1902) 04 CAL CK 0001
High Courts21 Apr 1902
Bunwari Jha and others Vs Ramjee Thakur
Calcutta High Court · (1902) 04 CAL CK 0006
High Courts15 Apr 1902
Brojendra Nath Mullick Vs Luckhimoni Dassee
Calcutta High Court · (1902) ILR (Cal) 595
High Courts15 Apr 1902
In Re: In the Goods of Giris Chandra Mitter, deceased
Calcutta High Court · (1902) 04 CAL CK 0004
High Courts14 Apr 1902
Ram Golam Lal Sahu and Another Vs Chowdhry Babu Barsati Singh and Others
Calcutta High Court · (1902) 04 CAL CK 0029
High Courts14 Apr 1902Dismissed
In Re: In the goods of James Raley Augustus Stevenson, deceased
Calcutta High Court · (1902) 04 CAL CK 0011
High Courts09 Apr 1902
Siddessury Dassee Vs Janardan Sarkar
Calcutta High Court · (1902) ILR (Cal) 557
High Courts08 Apr 1902
Matungini Dassi Vs Ram Das Mullick and others
Calcutta High Court · (1902) 04 CAL CK 0020
High Courts07 Apr 1902
William Parry Jahans Vs Alexandria Louise Jahans and another
Calcutta High Court · (1902) 04 CAL CK 0014
High Courts07 Apr 1902Dismissed
Ram Krishna Mahapatra Vs Mohunt Padma Charan Deb Goswami
Calcutta High Court · (1902) 04 CAL CK 0008
High Courts02 Apr 1902
Pundit Prayrag Raj Vs Goukaran Pershad Tewari and others
Calcutta High Court · (1902) 04 CAL CK 0005
High Courts02 Apr 1902
Sonaton Shome and Others Vs Sheikh Helim and Others
Calcutta High Court · (1902) 04 CAL CK 0002
High Courts26 Mar 1902
Madan Mohan Roy Karmokar Vs Lokhi Kant Sen
Calcutta High Court · (1902) 03 CAL CK 0020