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Calcutta High Court judgments, 1902

280 judgments · page 8 of 14

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High Courts20 May 1902

Nobin Chandra Chaudhuri, on his death Nishad Kamini Dasi and another Vs Kherode Nath Sur

Calcutta High Court · (1902) 05 CAL CK 0032

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High Courts20 May 1902Dismissed

Chhoti Narain Singh Vs Musstt. Rameshwar Koer alias Dulhin Saheba, executrix of the Will of the late Raj Kumari Ratan Koer

Calcutta High Court · (1902) 05 CAL CK 0017

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High Courts19 May 1902

Jogendra Nath Mukerjee Vs Methana Abraham

Calcutta High Court · (1902) 05 CAL CK 0001

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High Courts16 May 1902

Sri Sri Isvar Boidyanath Jeo by Shebait Shoilajanund Ojha Vs Peary Churn Dey and Another

Calcutta High Court · (1902) 05 CAL CK 0038

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High Courts16 May 1902Allowed

Shoilojanund Ojha Vs Peary Charan Dey

Calcutta High Court · (1902) ILR (Cal) 470

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High Courts15 May 1902

Mrinal Kanti Ghosh Vs The Emperor

Calcutta High Court · (1902) 05 CAL CK 0041

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High Courts15 May 1902

Madholal Bithul Gayawal and another Vs Jug Lal Singh and others

Calcutta High Court · (1902) 05 CAL CK 0029

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High Courts15 May 1902

In Re: Application under sec. 13 of the Legal Practitioner''s Act and Syed Wajid Hossain, a Muktear

Calcutta High Court · (1902) 05 CAL CK 0007

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High Courts14 May 1902

Kassim Mamoojee Vs Isuf Mahomed Sulliman

Calcutta High Court · (1902) ILR (Cal) 509

Presidency Small Cause Courts Act, 1882 — Section 18
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High Courts14 May 1902

Kadaressur Sen Babor and others Vs Mohim Chandra Chakravarti

Calcutta High Court · (1902) 05 CAL CK 0023

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High Courts09 May 1902

Laljee Shahay Singh and others Vs F.C. Walker and others

Calcutta High Court · (1902) 05 CAL CK 0044

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High Courts08 May 1902

Ram Prosad and others Vs S.M. Sachi Dassi

Calcutta High Court · (1902) 05 CAL CK 0043

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High Courts08 May 1902Dismissed

Chowdhry Kesei Sahay Vs Giani Roy

Calcutta High Court · (1902) ILR (Cal) 626

Civil Procedure Code, 1882 — Section 310A, 551Limitation Act, 1877 — Article 12, 14
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High Courts08 May 1902Dismissed

Beg Raj Marwari and Goberdhan Marwari Vs Sreemutty Kundali Debya

Calcutta High Court · (1902) 05 CAL CK 0019

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High Courts08 May 1902

Annada Persad Pal and another Vs Khoda Box Mallik and another

Calcutta High Court · (1902) 05 CAL CK 0018

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High Courts08 May 1902

Beni Madhub Kurmi Vs Kumud Kumar Biswas

Calcutta High Court · (1902) 05 CAL CK 0015

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High Courts08 May 1902Dismissed

Ambica Nath Acharjee Vs Aditya Nath Moitra and others

Calcutta High Court · (1902) 05 CAL CK 0010

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High Courts08 May 1902Dismissed

Mahanth Ramji Dass and Another Vs Lachhu Dass

Calcutta High Court · (1902) 05 CAL CK 0005

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High Courts08 May 1902

Bidhu Bhusan Chatterji Vs Annoda Churn Kanangui

Calcutta High Court · (1902) 05 CAL CK 0004

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High Courts07 May 1902Dismissed

Mukund Koeri Vs Deputy Commissioner of Chota Nagpur

Calcutta High Court · (1902) ILR (Cal) 638

Bengal Court of Wards Act, 1879 — Section 10, 6Guardians and Wards Act, 1890 — Section 7
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