High Courts03 Jun 1902
Bhola Nath Mullick and Others Vs The Emperor
Calcutta High Court · (1902) 06 CAL CK 0007
COURT ARCHIVE
Calcutta High Court judgments, 1902
280 judgments · page 7 of 14
High Courts02 Jun 1902
Remjit Singh and others Vs Luchman Prosad
Calcutta High Court · (1902) 06 CAL CK 0033
High Courts02 Jun 1902
Ramhuri Singh Vs Jubbar Ali Meah and another
Calcutta High Court · (1902) 06 CAL CK 0002
High Courts28 May 1902
Balai Mahto and others Vs Nobin Manjhi
Calcutta High Court · (1902) 05 CAL CK 0036
High Courts28 May 1902Dismissed
S.M. Meherunnesa Vs Sham Sundar Bhuiya and Others
Calcutta High Court · (1902) 05 CAL CK 0002
High Courts27 May 1902
Akhil Chandra Biswas Vs Akhil Chandra Dey and others
Calcutta High Court · (1902) 05 CAL CK 0042
High Courts27 May 1902
Lala Majlis Sahai Vs Musst. Narain Bibi
Calcutta High Court · (1902) 05 CAL CK 0006
High Courts27 May 1902
Adhore Chandra Dey Vs Ambika Churn Roy
Calcutta High Court · (1902) 05 CAL CK 0003
High Courts26 May 1902
Debi Churn Manna Vs Bipra Prosad Jana and others
Calcutta High Court · (1902) 05 CAL CK 0039
High Courts22 May 1902
Arjan Mollah Vs Jadunath Roy Chowdry and others
Calcutta High Court · (1902) 05 CAL CK 0040
High Courts22 May 1902
Fuzlur Rahman Vs Krishna Prasad
Calcutta High Court · (1902) ILR (Cal) 614
Specific Relief Act, 1877 — Section 9
High Courts22 May 1902
Mohamed Kahimuddin Sarkar Vs Lall Meah and Others
Calcutta High Court · (1902) 05 CAL CK 0011
High Courts21 May 1902
Kader Buksh Sarkar Vs Gour Kishore Roy Chowdry
Calcutta High Court · (1902) 05 CAL CK 0031
High Courts20 May 1902
King-Emperor Vs Chidghan Gossain and another
Calcutta High Court · (1902) 05 CAL CK 0037