High Courts07 May 1902
In Re: Chuni Lal Oswal
Calcutta High Court · (1902) ILR (Cal) 507
Insolvent Debtors Act, 1848 — Section 36
COURT ARCHIVE
Calcutta High Court judgments, 1902
280 judgments · page 9 of 14
High Courts07 May 1902Dismissed
Gooroo Das Mustafi Vs Sarat Chunder Mustafi
Calcutta High Court · (1902) ILR (Cal) 699
High Courts02 May 1902
Gopal Chunder Bose Vs Kartick Chunder Dey
Calcutta High Court · (1902) ILR (Cal) 716
High Courts02 May 1902
Frederick Peacock Vs Madan Gopal and Others
Calcutta High Court · (1902) ILR (Cal) 428
Criminal Procedure Code, 1898 (CrPC) — Section 270
High Courts01 May 1902
Ratan Mahanti Vs Khatoo Sahoo
Calcutta High Court · (1902) ILR (Cal) 400
Civil Procedure Code, 1882 — Section 223, 224, 229(A), 229(B)
High Courts30 Apr 1902Dismissed
Soshi Bhusan Ghose Vs Gonesh Chunder Ghose
Calcutta High Court · (1902) ILR (Cal) 500
Specific Relief Act, 1877 — Section 54
High Courts30 Apr 1902
Chundra Coomar Biswas Vs Calcutta Corporation
Calcutta High Court · (1902) 04 CAL CK 0025
High Courts30 Apr 1902
Mir Ahwad Hossein Vs Mahomed Askari
Calcutta High Court · (1902) ILR (Cal) 726
Criminal Procedure Code, 1898 (CrPC) — Section 367, 369, 403, 437
High Courts30 Apr 1902
Mirza Mahomed Askari Vs Mir Ahamed Hossein
Calcutta High Court · (1902) 04 CAL CK 0023
High Courts30 Apr 1902
Rajani Kant Guho Vs Srimutty Uzir Bibi and Another
Calcutta High Court · (1902) 04 CAL CK 0013
High Courts29 Apr 1902Dismissed
Ramgati Mandul Vs Shyama Charan Dutt and others
Calcutta High Court · (1902) 04 CAL CK 0030
High Courts29 Apr 1902
Joginee Mohun Chatterjee Vs Bhoot Nath Ghosal
Calcutta High Court · (1902) ILR (Cal) 654
Registration Act, 1877 — Section 17, 18, 28, 49
High Courts29 Apr 1902
Georgucopulas Vs Georgucopulas
Calcutta High Court · (1902) ILR (Cal) 619
Divorce Act, 1869 — Section 7
High Courts29 Apr 1902
Lalu Sahu and Another Vs Ghunaria Uraon and Others
Calcutta High Court · 2 Ind. Cas. 381
Limitation Act, 1963 — Article 142, 144
High Courts28 Apr 1902Dismissed
Rash Behari Pal Chowdhry and another Vs Sridhar Belal and others
Calcutta High Court · (1902) 04 CAL CK 0021
High Courts24 Apr 1902
In Re: Chuni Lal Oswal
Calcutta High Court · (1902) ILR (Cal) 503
Insolvent Debtors Act, 1848 — Section 26, 36