High Courts20 Dec 1895
Queen-Empress (on the prosecution of Kunjo Pramanick) Vs Sri Churn Chungo
Calcutta High Court · (1895) ILR (Cal) 1017
Penal Code, 1860 (IPC) — Section 23, 24, 378
COURT ARCHIVE
Calcutta High Court judgments, 1895
143 judgments · page 1 of 8
High Courts19 Dec 1895
Amir Dulhin alias Mahamdijan Vs Administrator-General of Bengal and Others
Calcutta High Court · (1896) ILR (Cal) 351
Specific Relief Act, 1877 — Section 53
High Courts16 Dec 1895
Raghunath Sahay Singh and Another Vs Lalji Singh and Others
Calcutta High Court · (1896) ILR (Cal) 397
Limitation Act, 1877 — Article 178
High Courts16 Dec 1895
In Re: An Agreement between the Universal Life Assurance Society and M. C. Sterndale
Calcutta High Court · (1896) ILR (Cal) 320
High Courts16 Dec 1895
Misri Lal Vs Lachmi Narain Bajpie
Calcutta High Court · (1896) ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts12 Dec 1895
In Re: A Reference from the Board of Revenue under Section 46 of the Stamp Act, 1879.
Calcutta High Court · (1896) ILR (Cal) 283
Stamp Act, 1899 — Article 21
High Courts09 Dec 1895
Samar Dasadh Vs Juggul Kishore Singh
Calcutta High Court · (1896) ILR (Cal) 366
Evidence Act, 1872 — Section 35
High Courts09 Dec 1895
Bharasi Lal Chowdhry Vs Sarat Chunder Dass and Others
Calcutta High Court · (1896) ILR (Cal) 415
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts04 Dec 1895
Jugdown Sinha Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 372
Penal Code, 1860 (IPC) — Section 403
High Courts27 Nov 1895
Norendra Nath Pahari Vs Bhupendra Narain Roy by his Guardian, Gour Mohun Roy
Calcutta High Court · (1896) ILR (Cal) 374
Limitation Act, 1963 — Section 7
High Courts20 Nov 1895
Sudhama Upadhya and Others Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 328
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts29 Oct 1895
Queen-Empress Vs Karamdi
Calcutta High Court · (1896) ILR (Cal) 250
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438
High Courts11 Oct 1895
Alimuddin Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 361
Criminal Procedure Code, 1898 (CrPC) — Section 288
High Courts17 Sept 1895
Nedaram Thakur Vs Joonab and Others
Calcutta High Court · (1896) ILR (Cal) 248
High Courts16 Sept 1895
Queen-Empress Vs Croft
Calcutta High Court · (1896) ILR (Cal) 174
Bengal Excise Act, 1878 — Section 53, 61Criminal Procedure Code, 1898 (CrPC) — Section 235, 403Merchandise Marks Act, 1889 — Section 6, 7
High Courts09 Sept 1895
Rai Isri Pershad Vs Queen-Empress
Calcutta High Court · (1896) ILR (Cal) 621
Criminal Procedure Code, 1898 (CrPC) — Section 117
High Courts09 Sept 1895
Shama Vs Lechhu Shekh
Calcutta High Court · (1896) ILR (Cal) 300
Cattle Trespass Act, 1871 — Section 20