High Courts06 Aug 1895
Puran Chand Vs Beni Parshad and Others
Calcutta High Court · (1896) ILR (Cal) 262
COURT ARCHIVE
Calcutta High Court judgments, 1895
143 judgments · page 3 of 8
High Courts06 Aug 1895
Mon Mohini Goopta Vs Raghoonath Misser and Others
Calcutta High Court · (1896) ILR (Cal) 209
High Courts06 Aug 1895
Ramoo Mahton and Another Vs Bhatoo Singh
Calcutta High Court · (1896) ILR (Cal) 189
High Courts05 Aug 1895
Dukhi Mullah and Others Vs Halway, Proprietor of Manjhaul Factory through his Manager R. Crowdy
Calcutta High Court · (1896) ILR (Cal) 55
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts31 Jul 1895
Kajimuddy and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1896) ILR (Cal) 257
Bengal Tenancy Act, 1885 — Section 104Civil Procedure Code, 1908 (CPC) — Section 13
High Courts31 Jul 1895
Tara Prosad Roy Vs Bhobodeb Roy
Calcutta High Court · (1895) ILR (Cal) 931
Transfer of Property Act, 1882 — Section 88, 89
High Courts30 Jul 1895
Keshab Chunder Roy Vs Akhil Metey
Calcutta High Court · (1895) ILR (Cal) 998
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts29 Jul 1895
Jagarnath Singh Vs Budhan and Others
Calcutta High Court · (1896) ILR (Cal) 115
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts26 Jul 1895
Rajendro Narain Roy Vs Chunder Mohun Misser
Calcutta High Court · (1896) ILR (Cal) 128
High Courts26 Jul 1895
Chhotay Lal and Another Vs Puran Mull and Another
Calcutta High Court · (1896) ILR (Cal) 39
High Courts23 Jul 1895
Karimunnissa Khatoon Vs Aizunnissa Khatoon
Calcutta High Court · (1896) ILR (Cal) 130
High Courts22 Jul 1895
Nasir Ali Fakir Vs Meher Ali alias Chutai Fakir
Calcutta High Court · (1895) ILR (Cal) 830
Specific Relief Act, 1877 — Section 9
High Courts22 Jul 1895
Premanundo Shaha and Another Vs Brindabun Chung
Calcutta High Court · (1895) ILR (Cal) 994
Penal Code, 1860 (IPC) — Section 441, 456, 509
High Courts18 Jul 1895
Nistarini Debi Vs A.C. Ghose, Overseer, Howrah Municipality
Calcutta High Court · (1896) ILR (Cal) 44
Bengal Municipal Act, 1932 — Section 217(5)Criminal Procedure Code, 1898 (CrPC) — Section 526, 555
High Courts17 Jul 1895
Premlall Mullick, an infant, by his next friend Trigoona Sundery Dassee Vs Sumbhoonath Roy and Others
Calcutta High Court · (1895) ILR (Cal) 960
High Courts16 Jul 1895
Queen-Empress Vs Sitanath Mandal
Calcutta High Court · (1895) ILR (Cal) 1006
Criminal Procedure Code, 1898 (CrPC) — Section 238, 307Penal Code, 1860 (IPC) — Section 365, 366, 376
High Courts16 Jul 1895
Nittomoye Dassee and Another Vs Soobul Chunder Law and Another
Calcutta High Court · (1896) ILR (Cal) 117
Civil Procedure Code, 1908 (CPC) — Section 121, 125, 129, 130, 133
High Courts16 Jul 1895
Mahomed Ershad Ali Khan Choudhry Vs Saroda Prosad Shaha and Another
Calcutta High Court · (1896) ILR (Cal) 37
Criminal Procedure Code, 1898 (CrPC) — Section 148
High Courts12 Jul 1895
Matangini Dassee Vs Chooneymoney Dassee and Others
Calcutta High Court · (1895) ILR (Cal) 903