High Courts08 Jan 1895
Dewan Singh and Others Vs The Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 805
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149, 149, 302, 326
COURT ARCHIVE
Calcutta High Court judgments, 1895
143 judgments · page 8 of 8
High Courts08 Jan 1895
Dwarka Nath Misser and Others Vs Barinda Nath Misser
Calcutta High Court · (1895) ILR (Cal) 425
Civil Procedure Code, 1882 — Section 211, 212Limitation Act, 1963 — Article 178
High Courts05 Jan 1895
Roghoonath Misser Vs Gobindnarain
Calcutta High Court · (1895) ILR (Cal) 451
Letters Patent Act, 1865 — Section 12