High Courts24 Apr 1895
Nownit Lal Vs Radha Kristo Bhuttacharjee and Others
Calcutta High Court · (1895) ILR (Cal) 738
COURT ARCHIVE
Calcutta High Court judgments, 1895
143 judgments · page 6 of 8
High Courts19 Apr 1895
Haramoni Dassi and Others Vs Hari Churn Chowdhry
Calcutta High Court · (1895) ILR (Cal) 833
Civil Procedure Code, 1908 (CPC) — Section 26, 31
High Courts18 Apr 1895
Ram Saday Mukerjee and Others Vs Dwarka Nath Mukerjee
Calcutta High Court · (1895) ILR (Cal) 644
High Courts09 Apr 1895
Surendra Narain Singh Vs Bhai Lal Thakur and Others
Calcutta High Court · (1895) ILR (Cal) 752
Civil Procedure Code, 1908 (CPC) — Section 53Transfer of Property Act, 1882 — Section 107
High Courts08 Apr 1895
Darbari Mandar Vs Jagoo Lal
Calcutta High Court · (1895) ILR (Cal) 573
Criminal Procedure Code, 1898 (CrPC) — Section 195, 437
High Courts04 Apr 1895
Nritto Lall Mitter Vs Rajendro Narain Deb and Others
Calcutta High Court · (1895) ILR (Cal) 562
Specific Relief Act, 1877 — Section 9
High Courts03 Apr 1895
Debi Das Chowdhuri Vs Bipro Charan Ghosal and Others
Calcutta High Court · (1895) ILR (Cal) 641
High Courts02 Apr 1895
In Re: Section 45 of the Specific Relief Act (I of 1877), In Re: Bengal Act II of 1888 and In Re: W. Corkhill and Another
Calcutta High Court · (1895) ILR (Cal) 717
Calcutta Municipal Consolidation Act, 1888 — Section 20, 31
High Courts01 Apr 1895
Faizuddin Ali Khan and Another Vs Tincowri Saha (Auction-purchaser) and Others
Calcutta High Court · (1895) 04 CAL CK 0011
High Courts01 Apr 1895
Corporation of Calcutta Vs Standard Marine Insurance Company
Calcutta High Court · (1895) ILR (Cal) 581
Calcutta Municipal Consolidation Act, 1876 — Section 87
High Courts01 Apr 1895
Shib Nath Chong Vs Sarat Chunder Sarkar
Calcutta High Court · (1895) ILR (Cal) 586
Criminal Procedure Code, 1898 (CrPC) — Section 560Penal Code, 1860 (IPC) — Section 211
High Courts27 Mar 1895
Assanulla Khan Bahadur Vs Tirthabashini and Others
Calcutta High Court · (1895) ILR (Cal) 680
Bengal Tenancy Act, 1885 — Section 74
High Courts21 Mar 1895
Atulya Churn Bose and others Vs Tulsi Das Sarkar minor, by his mother and guardian Sreemuty Khetro Monee Dassee and Hira Lal Sarkar and others
Calcutta High Court · (1895) 03 CAL CK 0001
High Courts18 Mar 1895Dismissed
Hanuman Ahir Vs Mussumat Gobinda Koer
Calcutta High Court · (1895) 03 CAL CK 0002
High Courts15 Mar 1895
Sham Lal Pal and Others Vs Modhu Sudan Sircar and Others
Calcutta High Court · (1895) ILR (Cal) 559
High Courts14 Mar 1895
Sheo Progash Tewari Vs Bhoop Narain Prosad Pathak and Another
Calcutta High Court · (1895) ILR (Cal) 759
Penal Code, 1860 (IPC) — Section 186, 21
High Courts07 Mar 1895
Anunda Lal Chowdhuri and Another Vs Jugul Kishori Chowdhurani and Another
Calcutta High Court · (1895) ILR (Cal) 545
Guardians and Wards Act, 1890 — Section 31
High Courts06 Mar 1895
Tejendro Narain Singh Vs Bakai Singh and Others
Calcutta High Court · (1895) ILR (Cal) 658
Bengal Tenancy Act, 1885 — Section 29Contract Act, 1872 — Section 45, 74