High Courts06 Mar 1895
Dharam Chand Lal Vs Queen-Empress
Calcutta High Court · (1895) ILR (Cal) 596
Penal Code, 1860 (IPC) — Section 186
COURT ARCHIVE
Calcutta High Court judgments, 1895
143 judgments · page 7 of 8
High Courts05 Mar 1895
Ramhari Sahu and Others Vs Madan Mohan Mitter
Calcutta High Court · (1896) ILR (Cal) 339
High Courts04 Mar 1895
Shib Chunder Mukerjee and Another Vs Anand Lal Paria and Others
Calcutta High Court · (1895) ILR (Cal) 477
High Courts20 Feb 1895
Karbari Rawat and Another Vs S.E. Coffin
Calcutta High Court · (1895) ILR (Cal) 501
High Courts19 Feb 1895
Ram Surun Singh and Others Vs Rasul Jehan Begum
Calcutta High Court · (1895) ILR (Cal) 589
High Courts15 Feb 1895
Ram Kawal Singh and Others Vs Ram Kishore Das and Another
Calcutta High Court · (1895) ILR (Cal) 506
High Courts14 Feb 1895
Hari Mandle Vs Jafar
Calcutta High Court · (1895) ILR (Cal) 457
Penal Code, 1860 (IPC) — Section 379, 429
High Courts12 Feb 1895
Maduray Pillay and Another Vs H.T. Elderton
Calcutta High Court · (1895) ILR (Cal) 487
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 206, 424
High Courts12 Feb 1895
Nam Narain Singh Vs Lala Roghunath Sahai through his Mother and Guardian Bhikam Koeri
Calcutta High Court · (1895) ILR (Cal) 467
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 88
High Courts08 Feb 1895
Jai Narayan Singh and Another Vs Lala Pryag Lal and Others
Calcutta High Court · (1895) ILR (Cal) 419
Public Demands Recovery Act, 1880 — Section 24
High Courts04 Feb 1895
Nanda Lal Laik and Others Vs Ramranjan Chuckerbutty
Calcutta High Court · (1895) ILR (Cal) 473
High Courts30 Jan 1895
Shyama Churn Khawas and Others Vs Biru Mahata
Calcutta High Court · (1895) ILR (Cal) 483
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts28 Jan 1895
Jaga Singh Vs Chooa Singh
Calcutta High Court · (1895) ILR (Cal) 480
Bengal Tenancy Act, 1885 — Section 69, 70, 70(5)
High Courts24 Jan 1895
Padmanand Singh Bahadur and Others Vs Chandidat Jha
Calcutta High Court · (1895) ILR (Cal) 459
High Courts23 Jan 1895
Gunwanti Koer Vs Devi Persad and Others
Calcutta High Court · (1895) ILR (Cal) 410
High Courts23 Jan 1895
Chundra Nath Gossami Vs Gurroo Prosunno Ghose
Calcutta High Court · (1895) ILR (Cal) 375
Limitation Act, 1963 — Article 179
High Courts22 Jan 1895
Lalla Chunilal Vs Mohiji Singh and Others
Calcutta High Court · (1895) 01 CAL CK 0002
High Courts18 Jan 1895
Giridhar Chatterjee, agent of Nabin Chandra Ganguly Vs Ebadullah Naskar and Others
Calcutta High Court · (1895) ILR (Cal) 384
High Courts18 Jan 1895
Binoda Sundari Chowdhurani Vs Kali Kristo Pal Chowdhury and Others
Calcutta High Court · (1895) ILR (Cal) 387
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts17 Jan 1895
Dhani Ram Shaha Vs Bhagirath Shaha and Others
Calcutta High Court · (1895) ILR (Cal) 692
Civil Procedure Code, 1882 — Section 587Civil Procedure Code, 1908 (CPC) — Section 13Contract Act, 1872 — Section 265