High Courts24 Dec 1976
Income Tax Officer, ''G'' Ward and Others Vs Selected Dalurband Coal Co. P. Ltd.
Calcutta High Court · (1978) 113 ITR 489
Income Tax Act, 1961 — Section 147, 148
COURT ARCHIVE
Calcutta High Court judgments, 1976
408 judgments · page 1 of 21
High Courts24 Dec 1976
Kanhaiyalal Patwari Vs Corporation of Calcutta
Calcutta High Court · (1977) 1 ILR (Cal) 239
City Sessions Court Act, 1953 — Section 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 374, 374(3), 376, 411, 484(2)Prevention of Food Adulteration Act, 1954 — Section 16(1), 7, 7(4)
High Courts24 Dec 1976
Bishnupada Jana Vs The State of West Bengal
Calcutta High Court · (1977) CriLJ 1344
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 114
High Courts23 Dec 1976Allowed
Bhagirathmall Kanodia and Others Vs Ramricklal Girdhardas and Others
Calcutta High Court · AIR 1977 Cal 346
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts22 Dec 1976
Nirmala Bala Sen Vs Jatindra Nath Sen
Calcutta High Court · AIR 1977 Cal 205 : 81 CWN 471
Land Acquisition Act, 1894 — Section 12(2), 45(2), 45(3)
High Courts22 Dec 1976
British Electrical and Pumps P. Ltd. Vs Income Tax Officer, ''B'' Ward and Others
Calcutta High Court · 81 CWN 404 : (1978) 113 ITR 143
Income Tax Act, 1961 — Section 147
High Courts16 Dec 1976Allowed
Gour Chandra Sinha Vs Bata Krishna Ghosh
Calcutta High Court · (1978) 1 ILR (Cal) 693
Central Civil Services (Conduct) Rules, 1955 — Rule 12, 174, 175, 178(2), 178(4)Constitution of India, 1950 — Article 148, 309Government of India Act, 1919 — Section 96B
High Courts16 Dec 1976
The State Vs Bejoy Kr. Chatterjee and Others
Calcutta High Court · (1977) CriLJ 1503
Criminal Procedure Code, 1973 (CrPC) — Section 228, 26, 29, 32, 395Drugs and Cosmetics Act, 1940 — Section 27, 32, 34, 36Penal Code, 1860 (IPC) — Section 120B, 272, 273, 274, 275
High Courts14 Dec 1976Dismissed
Calcutta Medical Stores Vs Stadmed Private Ltd. and Others
Calcutta High Court · 81 CWN 209
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 2(3)Contempt of Courts Act, 1971 — Section 10
High Courts13 Dec 1976
Imperial Chemical Industries Ltd. Vs Controller-General of Patents
Calcutta High Court · (1978) 1 ILR (Cal) 710
Constitution of India, 1950 — Article 226Patents Act, 1970 — Section 116(2), 12(2), 125, 13(2), 130
High Courts13 Dec 1976
Imperial Chemical Industries Limited Vs Controller General of Patents and Others
Calcutta High Court · (1978) 1 ILR (Cal) 710
Constitution of India, 1950 — Article 226Patents Act, 1970 — Section 116(2), 12(12), 125, 13(2), 130
High Courts12 Dec 1976Allowed
Gour Chandra Sinha Vs Bata Krishna Ghose
Calcutta High Court · 81 CWN 385
Constitution of India, 1950 — Article 148, 309Government of India Act, 1915 — Section 96B
High Courts12 Dec 1976Allowed
Protima Dutta and Another Vs The State
Calcutta High Court · 81 CWN 713
Criminal Procedure Code, 1973 (CrPC) — Section 342, 428Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 305, 306, 34, 342
High Courts10 Dec 1976
Jagadish Chandra Chowdhury and Others Vs State of West Bengal and Others
Calcutta High Court · 81 CWN 785
High Courts10 Dec 1976
Bhagwan Das Mall Vs Gajadhar Rathi
Calcutta High Court · (1978) 2 ILR (Cal) 239
Bengal Money Lenders Act, 1940 — Section 2(12), 30, 30(1), 30(2), 36Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 58(2)
High Courts09 Dec 1976
Smt. Bhagirathi Devi Jalan Vs Commissioner of Income Tax
Calcutta High Court · (1978) 112 ITR 534
Income Tax Act, 1922 — Section 33B, 33B(2)
High Courts09 Dec 1976
Mrs. Namita Dhar Vs Dr. Amalendu Sen
Calcutta High Court · AIR 1977 Cal 187 : (1978) 1 ILR (Cal) 266
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 151
High Courts09 Dec 1976
Commissioner of Income Tax (Central) Vs General Textiles
Calcutta High Court · (1978) 111 ITR 727
Income Tax Act, 1961 — Section 246, 247, 80G, 88
High Courts08 Dec 1976
B.C. Nawn and Bros P. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1977) 109 ITR 632
Income Tax Act, 1961 — Section 153, 153(1), 263
High Courts08 Dec 1976
Nirmal Kumar Banerjee Vs Panihati Co-operative Bank Ltd. and Others
Calcutta High Court · AIR 1977 Cal 246 : 81 CWN 453
Limitation Act, 1963 — Section 12(2), 29(2)