COURT ARCHIVE

Calcutta High Court judgments, 1976

408 judgments · page 21 of 21

High Courts09 Jan 1976Dismissed

Ramchandra Pande Vs The State of West Bengal

Calcutta High Court · AIR 1976 Cal 164

Constitution of India, 1950 — Article 213, 25, 265, 27Ganga Sagar Mela Ordinance, 1975 — Section 3, 4

High Courts09 Jan 1976

Calcutta High Court · 80 CWN 526

Constitution of India, 1950 — Article 14, 19, 21, 226

High Courts08 Jan 1976

Calcutta High Court · 80 CWN 429 : 80 CWN 350 : (1976) 1 ILR (Cal) 167

West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(2), 17(2A)

High Courts07 Jan 1976

Calcutta High Court · (1978) 113 ITR 282

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 186

High Courts06 Jan 1976

Calcutta High Court · (1979) 117 ITR 874

Income Tax Act, 1961 — Section 72

High Courts06 Jan 1976

Calcutta High Court · 80 CWN 404 : (1978) 112 ITR 878

Bengal Agricultural Income Tax Act, 1944 — Section 37, 39Income Tax Rules, 1962 — Rule 8

High Courts06 Jan 1976

Calcutta High Court · (1977) 108 ITR 744

Companies Act, 1956 — Section 26Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 11

High Courts05 Jan 1976

Calcutta High Court · (1978) 1 ILR (Cal) 565 : (1977) 106 ITR 33

Income Tax Act, 1961 — Section 251, 263