High Courts28 Jan 1976
G.D. Bhattar, Executor to The Estate of Chiman-Lal Bhartia Vs Controller of Estate Duty, West Bengal
Calcutta High Court · 80 CWN 626
Estate Duty Act, 1953 — Section 10, 12, 12(1), 12(1), 2(15)
COURT ARCHIVE
Calcutta High Court judgments, 1976
408 judgments · page 20 of 21
High Courts28 Jan 1976
Commissioner of Income Tax Vs National Cement Mines and Industries Ltd.
Calcutta High Court · (1977) 109 ITR 739
Income Tax Act, 1922 — Section 10(2)
High Courts27 Jan 1976
The Asiatic Oxygen and Acetylene Company and Others Vs The State and Others
Calcutta High Court · (1976) CriLJ 1596 : 80 CWN 378
COMPANIES ACT, 1956 — Section 2Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 192, 200, 202Income Tax Act, 1961 — Section 2, 275A, 276, 276A, 276B
High Courts27 Jan 1976Dismissed
Shiva Prasad Agarwal Vs Semiconductors Ltd.
Calcutta High Court · AIR 1976 Cal 63
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts27 Jan 1976
Shyam Sundar Jalan and Another and Asiatic Oxygen and Acetylene Co. Ltd. and Others Vs State and Others
Calcutta High Court · (1977) 47 CompCas 61 : (1977) 106 ITR 275
Companies Act, 1956 — Section 2(24)Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Income Tax Act, 1961 — Section 2(20), 2(35), 276, 276B, 276D
High Courts22 Jan 1976
Monoj Kanti Bose and Others Vs Bank of India and Others
Calcutta High Court · (1977) 2 LLJ 285
Payment of Wages Act, 1936 — Section 2, 3, 7, 9West Bengal Shops and Establishments Act, 1963 — Section 14, 2
High Courts22 Jan 1976
Chandra Kanto Mahato Vs Banka Behari Mahato and Others
Calcutta High Court · AIR 1976 Cal 215
Bengal Money Lenders Act, 1940 — Section 2(9), 38Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts21 Jan 1976
Jitendra Nath Ghosh and Another Vs The State
Calcutta High Court · (1976) CriLJ 1296
Criminal Procedure Code, 1973 (CrPC) — Section 173Foreigners Act, 1946 — Section 13, 14
High Courts20 Jan 1976
Sudhir Ch. Mukherjee Vs Additional Commissioner, Commercial Taxes and Others
Calcutta High Court · (1976) 1 CALLT 368 : (1976) 37 STC 554
Central Sales Tax Act, 1956 — Section 6Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 141, 19, 227, 265
High Courts20 Jan 1976Dismissed
Saktipada Mandal and Others Vs Collector, District Hooghly and Others
Calcutta High Court · AIR 1976 Cal 282
West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3
High Courts20 Jan 1976
Sudhir Chandra Mukherjee Vs Additional Commissioner of Commercial Taxes
Calcutta High Court · (1977) 1 ILR (Cal) 290
Bengal Finance (Sales Tax) Act, 1941 — Section 11, 11(2), 13, 14, 15Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 141, 19, 227, 265
High Courts20 Jan 1976
SUDHIR CH. MUKHERJEE Vs ADDL. COMMISSIONER, COMMERCIAL TAXES, WEST BENGAL, AND OTHERS.
Calcutta High Court · (1976) 5 CTR 273B
Bengal Finance (Sales Tax) Act, 1941 — Section 11(2), 13, 4(2)
High Courts19 Jan 1976
Commissioner of Wealth Tax Vs Executors to the Estate of Sir E.C. Benthal (Deceased)
Calcutta High Court · (1977) 106 ITR 57
Income Tax Act, 1922 — Section 24BWealth Tax Act, 1957 — Section 14, 19(2), 19A, 2, 3
High Courts16 Jan 1976Allowed
All India General Transport Corporation Ltd. Vs Raj Kumar Mittal
Calcutta High Court · (1978) 48 CompCas 604
Companies Act, 1956 — Section 434, 434(1)
High Courts16 Jan 1976Allowed
Ganga Bishan Banshilal Vs Union of India (UOI)
Calcutta High Court · (1978) 1 ILR (Cal) 456
Marine Insurance Act, 1963 — Section 92Transfer of Property Act, 1882 — Section 135A, 135A(2), 135A(3), 6
High Courts14 Jan 1976
Commissioner of Income Tax Vs Sabitri Chatterjee
Calcutta High Court · (1978) 115 ITR 744
Income Tax Act, 1961 — Section 271, 271(1), 274, 274(2), 275
High Courts14 Jan 1976Allowed
Mohiddin Molla Vs Jitendranath Karmakar and Others
Calcutta High Court · AIR 1976 Cal 288
Partition Act, 1893 — Section 4
High Courts14 Jan 1976Dismissed
Superintendent and Remembrancer of Legal Affairs Vs Jaydeb Paul
Calcutta High Court · (1976) 2 ILR (Cal) 1
Criminal Procedure Code, 1973 (CrPC) — Section 245(1)West Bengal Shops and Establishments Act, 1963 — Section 2(2), 21(1)
High Courts14 Jan 1976
Dhanraj Jain and Others Vs B.K. Biswas and Others
Calcutta High Court · (1976) CriLJ 1297 : 80 CWN 455
Criminal Procedure Code, 1973 (CrPC) — Section 107, 397, 401, 484Penal Code, 1860 (IPC) — Section 120B
High Courts12 Jan 1976Allowed
Ramendra Nath Ganguly Vs Ashutosh Saha
Calcutta High Court · (1976) 1 CALLT 378 : (1976) 2 ILR (Cal) 474
Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A)