High Courts22 Dec 1931
The Superintendent and Remembrancer of Legal Affairs Vs Ludur Chandra Das
Calcutta High Court · AIR 1932 Cal 465 : 136 Ind. Cas. 137
Opium Act, 1878 — Section 9(c)
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 1 of 17
High Courts22 Dec 1931
Secy. of State Vs (Chowdhury) Biswambhur Das, Prohoraj Mahapatra and Another
Calcutta High Court · AIR 1932 Cal 638
Village Chaukidari Act, 1870 — Section 58
High Courts18 Dec 1931
Rajendra Nath Kanrar Vs Kamal Krishna Kundu Chowdhury
Calcutta High Court · AIR 1932 Cal 558
Limitation Act, 1963 — Section 5
High Courts17 Dec 1931
Basanta Kumar Choudhury and Another Vs Baikuntha Nath Chakravarty and Another
Calcutta High Court · AIR 1932 Cal 555
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Dec 1931
H. Birks Vs Emperor
Calcutta High Court · AIR 1932 Cal 488
Criminal Procedure Code, 1898 (CrPC) — Section 411
High Courts16 Dec 1931
Chand Khan Vs Emperor
Calcutta High Court · AIR 1932 Cal 489
Calcutta Police Act, 1866 — Section 54A
High Courts16 Dec 1931Dismissed
Paran Chandra Sen and Others Vs Blackwood and Blackwood and Co., Decree-Holders
Calcutta High Court · (1931) 12 CAL CK 0002
High Courts10 Dec 1931
Benoy Bhusan Das Vs Uma Charan Poddar
Calcutta High Court · AIR 1932 Cal 490
Bengal Tenancy Act, 1885 — Section 153
High Courts08 Dec 1931
Rama Aiyar and Another Vs S.P. Das Gupta
Calcutta High Court · AIR 1933 Cal 149
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts07 Dec 1931
Emperor Vs Bepin Behari Ganguly
Calcutta High Court · AIR 1932 Cal 549
Penal Code, 1860 (IPC) — Section 117, 147
High Courts07 Dec 1931
Nandalal Ganguli Vs Dasarathi Mukerjee and Others
Calcutta High Court · AIR 1932 Cal 534
Limitation Act, 1963 — Section 5
High Courts03 Dec 1931
Jaffarul Hossain and Another Vs Emperor
Calcutta High Court · AIR 1932 Cal 468
Penal Code, 1860 (IPC) — Section 193
High Courts02 Dec 1931
Abdul Bari Mia and Others Vs Ram Chandra Majumdar and Others
Calcutta High Court · AIR 1933 Cal 182 : 145 Ind. Cas. 593
Bengal Tenancy Act, 1885 — Section 188, 38(c)
High Courts02 Dec 1931
Durlav Namasudra Vs Emperor
Calcutta High Court · AIR 1932 Cal 297
Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Dec 1931
Monindra Mohan Biswas Vs Srish Chandra Das
Calcutta High Court · AIR 1932 Cal 464
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts30 Nov 1931
Madhusingh Kaiharta and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 294
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 392, 395
High Courts26 Nov 1931
Mr. J.A. Raspin Vs Mrs. Raspin
Calcutta High Court · AIR 1932 Cal 488a
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts26 Nov 1931
Baramaddi and Others Vs Magorali
Calcutta High Court · AIR 1932 Cal 460 : 137 Ind. Cas. 854
Penal Code, 1860 (IPC) — Section 147
High Courts24 Nov 1931
Kafurchand Fulchand, a Firm Vs Jewraj Chunilal, a Firm
Calcutta High Court · AIR 1932 Cal 491
High Courts18 Sept 1931
Surendra Nath Goswami Vs Emperor
Calcutta High Court · AIR 1932 Cal 377 : 137 Ind. Cas. 179
Penal Code, 1860 (IPC) — Section 408, 477A