COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 17 of 17
High Courts05 Jan 1931
Jugal Kishore Dhar and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 633
Penal Code, 1860 (IPC) — Section 109
COURT ARCHIVE
323 judgments · page 17 of 17
Calcutta High Court · AIR 1931 Cal 633