High Courts09 Feb 1931
Probodh Chandra Guha Vs Corporation of Calcutta
Calcutta High Court · AIR 1932 Cal 64 : 136 Ind. Cas. 136
Calcutta Municipal Act, 1923 — Section 391
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 15 of 17
High Courts06 Feb 1931
Rajeswar Prosad Bhakat Vs Rajani Nath Banerjee
Calcutta High Court · AIR 1931 Cal 493
Bengal Tenancy Act, 1885 — Section 171, 270
High Courts06 Feb 1931
Ajitulla Vs Bilati Bibi and Others
Calcutta High Court · AIR 1932 Cal 383a : 137 Ind. Cas. 556
Evidence Act, 1872 — Section 116
High Courts06 Feb 1931
Gobindachandra Poddar Vs Subdivisional Officer
Calcutta High Court · AIR 1932 Cal 163
Criminal Procedure Code, 1898 (CrPC) — Section 80Penal Code, 1860 (IPC) — Section 283, 290
High Courts05 Feb 1931
Arun Chandra Ray and Others Vs Ramanath Karmakar
Calcutta High Court · AIR 1932 Cal 115
Limitation Act, 1963 — Article 142
High Courts05 Feb 1931
Ananda Chandra Dutta and Others Vs Shariatulla Fakir and Another
Calcutta High Court · AIR 1932 Cal 92
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5(1), 95
High Courts03 Feb 1931
Digambar Das and Others Vs Bepin Behari Rai and Others
Calcutta High Court · AIR 1932 Cal 215 : 136 Ind. Cas. 607
Bengal Tenancy Act, 1885 — Section 182
High Courts30 Jan 1931
Shahebali Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 793
Criminal Procedure Code, 1898 (CrPC) — Section 276(2), 276(4)Penal Code, 1860 (IPC) — Section 302
High Courts28 Jan 1931
Corporation of Calcutta Vs Nabin Chandra Dhur
Calcutta High Court · AIR 1932 Cal 218
Calcutta Municipal Act, 1923 — Section 140, 141, 142
High Courts28 Jan 1931
In Re: Krishna Kishore Paul
Calcutta High Court · AIR 1931 Cal 775
Presidency Towns Insolvency Act, 1909 — Section 18A
High Courts27 Jan 1931
Priyanath Chakravarty Vs Kalicharan Chakravarty
Calcutta High Court · AIR 1932 Cal 162 : 136 Ind. Cas. 604
High Courts27 Jan 1931
In Re: Sumermull Surana
Calcutta High Court · AIR 1932 Cal 124 : 140 Ind. Cas. 594
Presidency Towns Insolvency Act, 1909 — Section 29Specific Relief Act, 1877 — Section 53
High Courts27 Jan 1931
Neogi Ghose and Co. Vs Sardar Nehal Singh and Another
Calcutta High Court · AIR 1931 Cal 770
High Courts27 Jan 1931
Ibrahim Ahmed Vs Emperor
Calcutta High Court · AIR 1931 Cal 350
Bengal Excise Act, 1909 — Section 46(A)Evidence Act, 1872 — Section 24, 25Opium Act, 1878 — Section 9(c)
High Courts27 Jan 1931Dismissed
Apcar Collieries Ltd. Vs Raja Jyoti Prasad Sing Deo Bahadur
Calcutta High Court · (1931) 01 CAL CK 0008
High Courts27 Jan 1931
Islam and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 710a
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 366
High Courts27 Jan 1931
Nawab Ali Hazi and Another Vs Joinab Bibi
Calcutta High Court · AIR 1932 Cal 87 : AIR 1932 Cal 551
Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 114, 324, 379
High Courts26 Jan 1931
Sasi Bushan Das Vs Ram Chandra Das and Others
Calcutta High Court · AIR 1932 Cal 136
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17, 48
High Courts26 Jan 1931
Bengal Coal Company Ltd. Vs Prosanna Kumar Bhattacharjee and Others
Calcutta High Court · AIR 1932 Cal 39
Specific Relief Act, 1877 — Section 19