High Courts23 Feb 1931
Prokash Chandra Das and Another Vs Rajendra Nath Dam
Calcutta High Court · AIR 1932 Cal 221
Transfer of Property Act, 1882 — Section 111
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 14 of 17
High Courts23 Feb 1931Dismissed
Prakash Chandra Das Vs Rajendranath Basu.
Calcutta High Court · (1931) 02 CAL CK 0001
High Courts19 Feb 1931
Collector of Jalpaiguri Vs Jalpaiguri Tea Company Ltd.
Calcutta High Court · AIR 1932 Cal 143
High Courts19 Feb 1931
Hridaykrishna Adya Vs Osmanali Mandal
Calcutta High Court · AIR 1932 Cal 151 : 136 Ind. Cas. 143
Presidency Towns Insolvency Act, 1909 — Section 56Provincial Insolvency Act, 1920 — Section 53
High Courts19 Feb 1931
Jesraj Jaichandlal Baid Vs Chairman of the Commissioners of the Municipality of Natore
Calcutta High Court · AIR 1932 Cal 177 : 136 Ind. Cas. 542
Bengal Municipal Act, 1932 — Section 261
High Courts19 Feb 1931
Kalidas Dutt Vs Harendra Nath Mukherjee and Others
Calcutta High Court · AIR 1932 Cal 243
Bengal Tenancy Act, 1885 — Section 52
High Courts18 Feb 1931Allowed
Kazimuddin Sheikh and Others Vs The King-Emperor The Emperor Vs Jabed Shikdar
Calcutta High Court · (1931) 02 CAL CK 0019
High Courts16 Feb 1931
Giris Chandra Saw and Another Vs Upendra Nath Giridas and Others
Calcutta High Court · AIR 1931 Cal 776
Specific Relief Act, 1877 — Section 42
High Courts13 Feb 1931
Girishchandra Namadas and Others Vs Emperor
Calcutta High Court · AIR 1932 Cal 118
Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 395
High Courts13 Feb 1931
Mrs. Stroud Vs Mr. Stroud
Calcutta High Court · AIR 1932 Cal 161
Divorce Act, 1869 — Section 2
High Courts13 Feb 1931
Krishnabandhu Pal Vs Brajendrakumar Shaha and Others
Calcutta High Court · AIR 1932 Cal 134
Bengal Tenancy Act, 1885 — Section 104H(3)(e), 106
High Courts12 Feb 1931
Mani Mohan Ghose Vs Emperor
Calcutta High Court · AIR 1931 Cal 745
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 364
High Courts11 Feb 1931
Ramendra Chandra Ray Vs Emperor
Calcutta High Court · AIR 1931 Cal 410
Criminal Procedure Code, 1898 (CrPC) — Section 225, 232, 537Penal Code, 1860 (IPC) — Section 143, 147, 149, 336
High Courts10 Feb 1931
Sarajubala Devi and Others Vs Obaidulla
Calcutta High Court · AIR 1932 Cal 137
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts09 Feb 1931
Gourishankar Chattoraj Vs Sm. Satyabati Debi
Calcutta High Court · AIR 1931 Cal 470
High Courts09 Feb 1931
Upendra Kumar Mitra Vs The Corporation of Calcutta
Calcutta High Court · (1931) 02 CAL CK 0032
High Courts09 Feb 1931
U.K. Mitra Vs Corporation of Calcutta
Calcutta High Court · AIR 1932 Cal 63 : 136 Ind. Cas. 465
Calcutta Municipal Act, 1923 — Section 391, 498(2)General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 64
High Courts09 Feb 1931
Narsingdas Agarwala Vs Shaik Bhortoo and Others
Calcutta High Court · AIR 1931 Cal 472
High Courts09 Feb 1931
Mon Mohan Pande Vs Corporation of Calcutta
Calcutta High Court · AIR 1932 Cal 62 : 136 Ind. Cas. 135
Calcutta Municipal Act, 1923 — Section 391Criminal Procedure Code, 1898 (CrPC) — Section 69
High Courts09 Feb 1931Dismissed
P.D. Sarma Vs Phanindra Nath Mukherjee and Others
Calcutta High Court · (1931) 02 CAL CK 0005