High Courts22 Jan 1931
Amode Ali Sikdar Vs Emperor
Calcutta High Court · AIR 1931 Cal 757
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 109, 111, 115, 302
COURT ARCHIVE
Calcutta High Court judgments, 1931
323 judgments · page 16 of 17
High Courts22 Jan 1931Dismissed
Syed Md. Gazial Haque Choudhury Vs Sm. Nazimernnessa
Calcutta High Court · (1931) 01 CAL CK 0024
High Courts22 Jan 1931
Mt. Badarannessa Choudhurani Vs Sm. Nazimerunnessa and Others
Calcutta High Court · AIR 1932 Cal 22
Bengal Tenancy Act, 1885 — Section 105, 105A(c), 109
High Courts20 Jan 1931
Sm. Sonahannessa and Others Vs Abdul Hamid and Others
Calcutta High Court · AIR 1932 Cal 12
High Courts20 Jan 1931
Hari Pada Roy Choudhury Vs The Chairman of the Municipal Commissioners of Howrah and Others
Calcutta High Court · AIR 1931 Cal 481
Bengal General Clauses Act, 1899 — Section 25Calcutta Municipal Act, 1923 — Section 205
High Courts19 Jan 1931
Haricharan Marwary Vs Kedar Nath Manjilal and Another
Calcutta High Court · (1931) 01 CAL CK 0023
High Courts19 Jan 1931
Bhabananda Banerjee and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 747
Explosive Substances Act, 1908 — Section 3, 4(b), 6
High Courts16 Jan 1931
Ambica Charan Das Vs Emperor
Calcutta High Court · AIR 1931 Cal 344
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Jan 1931
Umar Ali and Another Vs Asmat Ali and Others
Calcutta High Court · AIR 1931 Cal 251
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 100, 95
High Courts13 Jan 1931
In Re: Neem Chand Daga
Calcutta High Court · AIR 1931 Cal 686
Income Tax Act, 1961 — Section 2(14)
High Courts13 Jan 1931
In Re: Shaw Wallace and Co.
Calcutta High Court · AIR 1931 Cal 676
Contract Act, 1872 — Section 206
High Courts13 Jan 1931
Abdul Aziz Vs Emperor
Calcutta High Court · AIR 1932 Cal 557 : 137 Ind. Cas. 317
Evidence Act, 1872 — Section 10
High Courts12 Jan 1931
Anisuddin Ahmed Vs Kalipada Roy Chowdhury
Calcutta High Court · AIR 1931 Cal 785
Limitation Act, 1963 — Section 19Provincial Small Cause Courts Act, 1887 — Section 25
High Courts12 Jan 1931
Ifatulla and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 345
Criminal Procedure Code, 1898 (CrPC) — Section 304Penal Code, 1860 (IPC) — Section 147, 302, 304 Part 1
High Courts09 Jan 1931
Mahammad Yusuf and Another Vs Emperor
Calcutta High Court · AIR 1931 Cal 341
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 30
High Courts09 Jan 1931
Fazoo Khan and Others Vs Jatoo Khan and Another
Calcutta High Court · AIR 1931 Cal 643
Penal Code, 1860 (IPC) — Section 325, 34
High Courts09 Jan 1931
Indu Bhusan Mukerji Vs Nilmani Ghosh
Calcutta High Court · AIR 1931 Cal 808
Bengal Tenancy Act, 1885 — Section 202
High Courts09 Jan 1931
Muhammad Yusuf and Another Vs Emperor
Calcutta High Court · 131 Ind. Cas. 142
Criminal Procedure Code, 1898 (CrPC) — Section 271, 272, 342Evidence Act, 1872 — Section 30
High Courts07 Jan 1931
Madhodih Coal Syndicate Vs Jugal Kissore Roy
Calcutta High Court · AIR 1931 Cal 791a
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10