High Courts03 Dec 1873Allowed
Binda Bibee Vs Lalla Gopeenath and Others
Calcutta High Court · (1873) 12 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1873
54 judgments · page 1 of 3
High Courts15 Sept 1873
Tara Soondaree Chowdhrain Vs The Collector of Mymensingh on behalf of Shama Soondaree and Another
Calcutta High Court · (1873) 09 CAL CK 0001
High Courts20 Aug 1873
Khetterpaul Bysack Vs Bolye Chund Dutt
Calcutta High Court · (1873) 08 CAL CK 0002
High Courts14 Aug 1873
Ramnath Tolapattro and Another Vs Durga Sundari Debi and Another
Calcutta High Court · (1873) 08 CAL CK 0001
High Courts11 Aug 1873
Williamson Brothers Vs Arab Ismail Khan
Calcutta High Court · (1873) 08 CAL CK 0003
High Courts14 Jul 1873
S.M. Golaupmonee Dossee Vs S.M. Prosonomoye Dossee
Calcutta High Court · (1873) 07 CAL CK 0004
High Courts10 Jul 1873
In Re: Audhur Ghundra Shaw and Others
Calcutta High Court · (1873) 07 CAL CK 0001
High Courts04 Jul 1873Dismissed
Sajoo Poramanick Vs Ruttee Sirdar and Others
Calcutta High Court · (1873) 07 CAL CK 0002
High Courts20 Jun 1873Allowed
Rajah Ram Narain Singh Vs Pertum Singh and Others
Calcutta High Court · (1873) 06 CAL CK 0004
High Courts18 Jun 1873Allowed
Gopaul Sahoo Vs Mutteeram Kowar
Calcutta High Court · (1873) 06 CAL CK 0002
High Courts17 Jun 1873
Toolseemoney Dossee Vs Maria Margery Cornelius and Others
Calcutta High Court · (1873) 06 CAL CK 0003
High Courts09 Jun 1873Dismissed
Shamloll Khettry and Others Vs Kedarnath Dutt and Another
Calcutta High Court · (1873) 06 CAL CK 0001
High Courts30 May 1873Dismissed
Chowdhry Goluck Chunder and Others Vs Chowdhry Gunga Narain and Others
Calcutta High Court · (1873) 05 CAL CK 0007
High Courts29 May 1873
In Re: Moulvie Syud Zoynooddeen Hossein Khan
Calcutta High Court · (1873) 05 CAL CK 0004
High Courts26 May 1873Dismissed
In Re: Buttobehary Banerjee
Calcutta High Court · (1873) 05 CAL CK 0006
High Courts22 May 1873Allowed
Sreemutty Prosonno Coomary Dabee and Another Vs Golab Chand Baboo
Calcutta High Court · (1873) 05 CAL CK 0005
High Courts20 May 1873
Bhyrub Chunder Surmah Chowdhry and Another Vs Madhubram Surmah Alias Madhub Chunder Surmah and Others
Calcutta High Court · (1873) 05 CAL CK 0008
High Courts13 May 1873Allowed
Brindabun Chunder Roy Vs Tarachand Bundopadhya
Calcutta High Court · (1873) 05 CAL CK 0002