AI Structured Summary
Not yet generated for this judgment
Judgment
1 paragraphs · 22 words
Macpherson, J.—Discharged the rule with costs, observing that the matter wholly related to the revenue, and the Court therefore had no jurisdiction.
High Courts(1873) 07 CAL CK 0001
In Re: Audhur Ghundra Shaw and Others
Calcutta High Court · Decided on 10 July 1873