High Courts23 Dec 1966Dismissed
H.K. Saha Vs State and Another
Calcutta High Court · 71 CWN 246
Bills of Lading Act, 1856 — Section 1Imports and Exports (Control) Act, 1947 — Section 5
COURT ARCHIVE
Calcutta High Court judgments, 1966
275 judgments · page 1 of 14
High Courts22 Dec 1966
Kshitish Chandra Sarbajna Vs The State of West Bengal and Others
Calcutta High Court · (1967) 1 ILR (Cal) 174 : (1967) 20 STC 42
Bengal Public Demands Recovery Act, 1913 — Section 7, 9Constitution of India, 1950 — Article 227
High Courts20 Dec 1966Dismissed
Howrah Chemical Works Vs Calcutta Merchants and Agents (P) Ltd.
Calcutta High Court · 73 CWN 13
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 43 Rule 1, Order 43 Rule 1(f), Order 9 Rule 8, Order 9 Rule 9
High Courts19 Dec 1966Allowed
P.C. Ray [India] Pvt. Ltd. Vs B. Bose Private Limited
Calcutta High Court · 71 CWN 230
Limitation Act, 1963 — Section 3(2)(c)
High Courts16 Dec 1966
LONDON AND THAMES HAVEN OIL WHARVES LTD. Vs ATTWOOLL (INSPECTOR OF TAXES).
Calcutta High Court · (1968) 70 ITR 460
Merchant Shipping Act, 1894 — Section 503
High Courts15 Dec 1966Allowed
Pundarikaksha Basu and Others Vs Sardar Chanda Singh and Others
Calcutta High Court · AIR 1967 Cal 538
Transfer of Property Act, 1882 — Section 108
High Courts15 Dec 1966
Samarendra Ch. Sen Vs St. of W.B. and Others
Calcutta High Court · 71 CWN 205
Constitution of India, 1950 — Article 226, 226(13), 309, 311, 311(2)Government of India Act, 1935 — Section 240
High Courts14 Dec 1966Allowed
Tinkari Sen and Others Vs Dulal Chandra Das and Others
Calcutta High Court · AIR 1967 Cal 518
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151, 35West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 2(11), 9
High Courts14 Dec 1966
Indian Aluminium Co. Limited Vs Life Insurance Corpn. of India
Calcutta High Court · 71 CWN 490
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 1, 90Income Tax Act, 1961 — Section 191(2), 3, 85
High Courts12 Dec 1966Dismissed
In Re: Bharat Mining Corporation Ltd.
Calcutta High Court · (1967) 37 CompCas 430 : 71 CWN 359
Companies Act, 1956 — Section 17(I)
High Courts06 Dec 1966
Baldeo Prosad Agarwalla Vs Bhagwati Prosad Sukul
Calcutta High Court · (1967) ACJ 47 : 71 CWN 167 : (1968) 2 ILR (Cal) 570 : (1967) 2 LLJ 92
Employees Compensation Act, 1923 — Section 3, 4
High Courts06 Dec 1966
Lilabati Kanjilal Vs Administrator, Nasra Girls'' High School and Others
Calcutta High Court · 71 CWN 216
Bengal General Clauses Act, 1899 — Section 25Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts05 Dec 1966
Biswanath Mukherjee Vs The State
Calcutta High Court · AIR 1967 Cal 602 : (1967) CriLJ 1626
Penal Code, 1860 (IPC) — Section 170
High Courts30 Nov 1966Allowed
In Re: Mackinnon Mackenzie and Co. Pvt. Ltd.
Calcutta High Court · (1967) 37 CompCas 516 : 71 CWN 340
Companies Act, 1956 — Section 189
High Courts30 Nov 1966Allowed
In Re: Mackinnon Mackenzie and Co. Private Ltd.
Calcutta High Court · (1967) 37 CompCas 516 : 71 CWN 340
Companies Act, 1956 — Section 17
High Courts25 Nov 1966Dismissed
Munni Debi Vs Pushpalata Mandal
Calcutta High Court · 71 CWN 282 : (1967) 1 ILR (Cal) 550
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts24 Nov 1966
Babulal Madhavji Varma Vs New Standard Coal Co. Pvt. Ltd. and Others
Calcutta High Court · (1967) 37 CompCas 446 : 71 CWN 333
Companies Act, 1956 — Section 397, 398, 402
High Courts23 Nov 1966
Abdul Jabbar Vs State of West Bengal
Calcutta High Court · 71 CWN 129 : (1967) 1 ILR (Cal) 157
Constitution of India, 1950 — Article 19, 19(1), 226, 31(1)Land Acquisition Act, 1894 — Section 16(4), 17, 17(1), 17(3), 17(4)
High Courts23 Nov 1966Allowed
Sovachand Mulchand Vs The Collector of Central Excise and Land Customs and Others
Calcutta High Court · AIR 1968 Cal 174 : 71 CWN 700
Constitution of India, 1950 — Article 141, 226Sea Customs Act, 1878 — Section 167(8)
High Courts22 Nov 1966Dismissed
Kesoram Rayon Workmen''s Union Vs Registrar of Trade Unions and Others
Calcutta High Court · AIR 1967 Cal 507 : (1967) 2 ILR (Cal) 371 : (1968) 1 LLJ 335
Constitution of India, 1950 — Article 19(1)Trade Unions Act, 1926 — Section 11(1), 8