High Courts14 Jan 1966Dismissed
The Union of India (UOI) Vs Alliance Assurance Co. Ltd. and Another
Calcutta High Court · AIR 1967 Cal 47 : (1967) 1 CALLT 301
Railways Act, 1890 — Section 140, 77
COURT ARCHIVE
Calcutta High Court judgments, 1966
275 judgments · page 14 of 14
High Courts10 Jan 1966Dismissed
Abdul Kader Laskar and Others Vs State of West Bengal and Others
Calcutta High Court · AIR 1967 Cal 99 : 70 CWN 623 : (1967) 2 ILR (Cal) 100
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Contract Act, 1872 — Section 10Land Acquisition Act, 1894 — Section 17(4), 40, 40(1), 41, 41(4A)
High Courts10 Jan 1966Dismissed
Angurbala Dassi Vs Radharani Dassi and Another
Calcutta High Court · 70 CWN 618
West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(6), 17(3)
High Courts10 Jan 1966Dismissed
Sudhir Kumar Ratneswar Saha Vs Additional Commissioner of Commercial Taxes and Others
Calcutta High Court · (1967) 20 STC 9
Constitution of India, 1950 — Article 226, 265
High Courts07 Jan 1966
Khas Kajora Coal Co. Limited Vs Member, Board of Revenue
Calcutta High Court · 70 CWN 643 : (1966) 18 STC 79
Bengal Finance (Sales Tax) Act, 1941 — Section 10(3)
High Courts07 Jan 1966Dismissed
Nakuleswar Banerjee Vs Sakhisona Dassi
Calcutta High Court · (1966) 2 ILR (Cal) 498
Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 13(6)
High Courts07 Jan 1966
Commissioner of Income Tax (Central) Vs Birla Bros. (Private) Ltd.
Calcutta High Court · (1968) 2 ILR (Cal) 416 : (1969) 72 ITR 44
Income Tax Act, 1922 — Section 10(2)
High Courts05 Jan 1966Dismissed
Swarnalata Bagchi and Others Vs Kanta Bala Dass
Calcutta High Court · 70 CWN 615
High Courts05 Jan 1966Dismissed
Nathmall Jalan Vs Additional Collector of Customs (Preventive)
Calcutta High Court · 70 CWN 349 : (1966) 2 ILR (Cal) 486
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 120Foreign Exchange Regulation Act, 1947 — Section 23A
High Courts05 Jan 1966Dismissed
Mathuradas Govardhandas Vs Eagle Metal and Industrial Products Pvt. Ltd. and Another
Calcutta High Court · 71 CWN 211
High Courts04 Jan 1966
Malik Ram Vs Hindusthan Cables Ltd. and Others
Calcutta High Court · (1968) 38 CompCas 500 : 72 CWN 398 : (1968) 2 LLJ 371
Constitution of India, 1950 — Article 226, 311
High Courts04 Jan 1966
OFFICIAL TRUSTEE OF WEST BENGAL Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · (1968) 67 ITR 218
Civil Procedure Code, 1908 (CPC) — Section 92Income Tax Act, 1922 — Section 66(1)
High Courts04 Jan 1966Dismissed
Bisakh Dassi Vs Radharani Biswas
Calcutta High Court · 70 CWN 336 : (1966) 2 ILR (Cal) 481
West Bengal Premises Tenancy Act, 1956 — Section 13, 13(1), 13(2), 13(3), 13(4)
High Courts03 Jan 1966Dismissed
In Re: Tarangajit Das
Calcutta High Court · 70 CWN 492
Advocates Act, 1961 — Section 49, 49(c), 7(c)
High Courts01 Jan 1966
Nani Gopal Paul Vs State of West Bengal
Calcutta High Court · AIR 1966 Cal 167 : (1968) 2 LLJ 617
Constitution of India, 1950 — Article 302, 304Defence of India Act, 1971 — Section 41Defence of India Rules, 1962 — Rule 125, 125(2), 125(3)