High Courts21 Dec 1900
Chooney Money Dassee Vs Ram Kinkur Dutt and Others
Calcutta High Court · (1901) ILR (Cal) 155
COURT ARCHIVE
Calcutta High Court judgments, 1900
159 judgments · page 1 of 8
High Courts20 Dec 1900
Rani Dassi and Others Vs Dwarka Nath Santra and Another
Calcutta High Court · (1901) ILR (Cal) 308
Bengal Tenancy Act, 1885 — Section 49
High Courts20 Dec 1900
H. Mathewson Vs Gobardhan Tribedi and Another
Calcutta High Court · (1901) ILR (Cal) 492
Specific Relief Act, 1877 — Section 42
High Courts20 Dec 1900
The Secretary of State for India in Council Vs Nritya Gopal Adhikary and Others
Calcutta High Court · (1901) ILR (Cal) 487
Bengal Irrigation Act, 1876 — Section 1, 6
High Courts18 Dec 1900
Queen-Empbess Vs Dolegobind Dass
Calcutta High Court · (1901) ILR (Cal) 211
Criminal Procedure Code, 1898 (CrPC) — Section 436Post Office Act, 1898 — Section 52
High Courts13 Dec 1900
Beni Madhub Mitter Vs Preonath Mandal and Another
Calcutta High Court · (1901) ILR (Cal) 303
High Courts12 Dec 1900
Khankar Abdur Rahman Vs Ali Hafez and Others
Calcutta High Court · (1901) ILR (Cal) 256
Evidence Act, 1872 — Section 92
High Courts12 Dec 1900
Ram Lochan Sircar Vs The Queen-Empress
Calcutta High Court · (1900) 12 CAL CK 0001
High Courts10 Dec 1900
Youd Vs Youd and Others
Calcutta High Court · (1901) ILR (Cal) 221
Divorce Act, 1869 — Section 35
High Courts07 Dec 1900
Baktu Singh Vs Kali Prasad
Calcutta High Court · (1901) ILR (Cal) 297
Penal Code, 1860 (IPC) — Section 141, 379
High Courts05 Dec 1900
Jahar Vs Kamini Debi
Calcutta High Court · (1901) ILR (Cal) 238
Limitation Act, 1963 — Section 14
High Courts28 Nov 1900
Sonaram Dass Vs Mohiram Dass and Others
Calcutta High Court · (1901) ILR (Cal) 235
High Courts21 Nov 1900Dismissed
Rup Chand Mahton Vs Gudar Singh and Others
Calcutta High Court · (1900) 11 CAL CK 0004
High Courts12 Nov 1900
Karu Kalal Vs Ram Charan Pal
Calcutta High Court · (1901) ILR (Cal) 10
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 381, 411
High Courts25 Sept 1900
Deo Sahay Lal and Another Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 253
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 144
High Courts06 Sept 1900
Ram Kishore Ghose and Another Vs Gopi Kant Shaha and Others
Calcutta High Court · (1901) ILR (Cal) 242
High Courts04 Sept 1900
Lala Kishun Prosad Vs Govinda Kaurr
Calcutta High Court · (1901) ILR (Cal) 370