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1 paragraphs · 6 words
Harington, J.—I will make the order.
High CourtsSingle Bench(1900) 12 CAL CK 0007
Outhwaite vs Outhwaite and Diaz
Calcutta High Court · Decided on 13 December 1900 · Citation: (1901) ILR (Cal) 84
- HON’BLE JUDGES
- Harington, J