High Courts31 Aug 1900
Kedar Nath Sen Vs Uma Charan alias Gopal Gupta and Others
Calcutta High Court · (1900) 08 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments, 1900
159 judgments · page 2 of 8
High Courts30 Aug 1900
Harish Chandra Shaha and Another Vs Chandra Mohan Dass
Calcutta High Court · (1901) ILR (Cal) 113
High Courts29 Aug 1900
Bholanath Dass and Another Vs Prafulla Nath Kundu Chowdhry
Calcutta High Court · (1901) ILR (Cal) 122
High Courts29 Aug 1900
Prokash Chunder Sarkar Vs Ram Prasad Pattak
Calcutta High Court · (1901) ILR (Cal) 302
Criminal Procedure Code, 1898 (CrPC) — Section 148
High Courts27 Aug 1900
Troylokhyanath Bose and Others Vs V.M.N. Macleod and Others
Calcutta High Court · (1901) ILR (Cal) 28
Bengal Tenancy Act, 1885 — Section 101, 111ACivil Procedure Code, 1882 — Section 11Civil Procedure Code, 1908 (CPC) — Section 12
High Courts27 Aug 1900
Bhut Nath Sircar and others Vs Ram Lall Sircar and others
Calcutta High Court · (1900) 08 CAL CK 0002
High Courts24 Aug 1900
Rahiman Vs Elahi Baksh
Calcutta High Court · (1901) ILR (Cal) 70
Evidence Act, 1872 — Section 92
High Courts24 Aug 1900
Parameshwar Nomosudsa Vs Kali Mohun Nomosudba
Calcutta High Court · (1901) ILR (Cal) 127
High Courts23 Aug 1900
Janakdeary Sukul Vs Janki Koer and Others
Calcutta High Court · (1901) ILR (Cal) 427
High Courts21 Aug 1900
Peary Mohun Mookerjee Vs Badul Chandra Bagdi and Others
Calcutta High Court · (1901) ILR (Cal) 205
Bengal Tenancy Act, 1885 — Section 167
High Courts20 Aug 1900
Sunder Dasadh Vs Sital Mahto and Others
Calcutta High Court · (1901) ILR (Cal) 217
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 206
High Courts17 Aug 1900
Parsi Hajra Vs Bandhi Dhanuk and Others
Calcutta High Court · (1901) ILR (Cal) 251
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 211
High Courts13 Aug 1900
Isab Mandal Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 348
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts09 Aug 1900
Narain Chandra Boral Vs The Secretary of State for India in Council
Calcutta High Court · (1901) ILR (Cal) 152
Land Acquisition Act, 1894 — Section 23, 23(4)
High Courts09 Aug 1900
Sourindra Mohun Tagore Vs Siromoni Debi and Others
Calcutta High Court · (1901) ILR (Cal) 171
Chota Nagpur Encumbered Estates Act, 1876 — Section 16
High Courts08 Aug 1900
Nritya Gopal Hazra Vs Golam Rasool and Others
Calcutta High Court · (1901) ILR (Cal) 180
Bengal Tenancy Act, 1885 — Section 167
High Courts08 Aug 1900
Nalinakshya Ghosal Vs Mafakshar Hossain and Others
Calcutta High Court · (1901) ILR (Cal) 177
Civil Procedure Code, 1882 — Section 206, 588, 622, 624
High Courts06 Aug 1900
Madan Mohun Saha and Others Vs Rajab Ali and Others
Calcutta High Court · (1901) ILR (Cal) 223
High Courts06 Aug 1900
Sarat Chunder Singh Vs Nitye Sunder Singh
Calcutta High Court · (1900) ILR (Cal) 1013