High Courts03 Aug 1900
Nizamuddin Vs Mamtazuddin and Another
Calcutta High Court · (1901) ILR (Cal) 135
COURT ARCHIVE
Calcutta High Court judgments, 1900
159 judgments · page 3 of 8
High Courts02 Aug 1900
A.T. Ricketts, Manager of Pachete Encumbered Estate Vs Rameswar Malia and Another
Calcutta High Court · (1901) ILR (Cal) 109
Road Cess Act, 1871 — Section 35, 36, 41
High Courts02 Aug 1900
Monmohini Dasi Vs Lakhinarain Chandra and Others
Calcutta High Court · (1901) ILR (Cal) 116
Bengal Tenancy Act, 1885 — Section 153
High Courts02 Aug 1900
Jillar Rahman alias Rajamia Vs Bijoy Chand Mahtap, Rajah of Burdwan by his next Friend and Manager, Banbehari Kapur
Calcutta High Court · (1901) ILR (Cal) 293
High Courts31 Jul 1900
Harro Kumari Chowdhrani and Others Vs Purna Chandra Sarbogya and Others
Calcutta High Court · (1901) ILR (Cal) 188
High Courts31 Jul 1900
Percival Vs Collector of Chittagong
Calcutta High Court · (1900) 07 CAL CK 0007
High Courts31 Jul 1900
Sukumari Bewa By Her Father and Guardian Chema Malia Vs Ananta Malia and Another
Calcutta High Court · (1901) ILR (Cal) 168
High Courts30 Jul 1900
Ram Saran Garain Vs Tek Chand Garain and Others
Calcutta High Court · (1901) ILR (Cal) 194
High Courts17 Jul 1900
Kunja Behary Singh Vs Surendra Kumar Basu
Calcutta High Court · (1900) ILR (Cal) 814
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 28
High Courts16 Jul 1900
Uma Charan Das Vs Muktakeshi Dasi
Calcutta High Court · (1901) ILR (Cal) 149
Probate and Administration Act, 1881 — Section 51, 86, 90
High Courts16 Jul 1900
Dina Nath Talukdar Vs Jogendra Narain Majumdar
Calcutta High Court · (1900) 07 CAL CK 0008
High Courts13 Jul 1900
Administrator-General of Bengal, Executor to the Estate of the Late Kumar Indra Chunder Singh Vs Asraf Ali and Others
Calcutta High Court · (1901) ILR (Cal) 227
Bengal Tenancy Act, 1885 — Section 67Transfer of Property Act, 1882 — Section 116
High Courts09 Jul 1900
Nazamuddin Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 344
Penal Code, 1860 (IPC) — Section 21(9)
High Courts06 Jul 1900
Raman Singh and Others Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 411
Penal Code, 1860 (IPC) — Section 147Police Act, 1861 — Section 17
High Courts05 Jul 1900
Hara Kumary Chowdhurani and Others Vs R. Savi
Calcutta High Court · (1901) ILR (Cal) 314
Penal Code, 1860 (IPC) — Section 422
High Courts04 Jul 1900
Shama Prosunno Bose Mozumdar and Another Vs Brakoda Sundari Dasi
Calcutta High Court · (1901) ILR (Cal) 146
High Courts03 Jul 1900
Babaluddin Mahomed and Others Vs Dwarka Nath Singha
Calcutta High Court · (1901) ILR (Cal) 166
Bengal Tenancy Act, 1885 — Section 48(a)
High Courts03 Jul 1900
Prasanna Kumari Chowdhurani and Others Vs Hridoy Krishna Das and Others
Calcutta High Court · (1901) ILR (Cal) 142
High Courts03 Jul 1900
Hari Mahanti and Others Vs Patit Shahu
Calcutta High Court · (1900) ILR (Cal) 789
High Courts02 Jul 1900
Kali Prosad Mahisal and Another Vs Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 7
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 407, 411