High Courts29 Jun 1900
Phul Chand Lal and Others Vs Kishmish Koer
Calcutta High Court · 6 Ind. Cas. 630
COURT ARCHIVE
Calcutta High Court judgments, 1900
159 judgments · page 4 of 8
High Courts29 Jun 1900
Lalon Bibi and Parbati Bai and Others Vs Dhan Bibi and Another
Calcutta High Court · (1900) ILR (Cal) 801
High Courts28 Jun 1900
Kumudini Kanta Guha and Another Vs The Queen-Empress
Calcutta High Court · (1901) ILR (Cal) 104
Penal Code, 1860 (IPC) — Section 414
High Courts28 Jun 1900
Lal Narain Singh and Another Vs Mahomed Rafiuddin
Calcutta High Court · (1901) ILR (Cal) 81
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts26 Jun 1900
Dino Nath Sanyal Vs Umakanta Roy
Calcutta High Court · (1901) ILR (Cal) 4
Civil Procedure Code, 1882 — Section 244(c), 311, 312, 588
High Courts25 Jun 1900
Surjyamoni Dasi by Her Next Friend and Guardian Jatan Bewa and Others Vs Kalikanta Das
Calcutta High Court · (1901) ILR (Cal) 37
Limitation Act, 1963 — Article 120, 35, 23
High Courts21 Jun 1900
Bidhu Chandalini Vs Mati Sheikh Mondal
Calcutta High Court · (1901) ILR (Cal) 102
Criminal Procedure Code, 1898 (CrPC) — Section 369, 437
High Courts19 Jun 1900
Deo Narain Chowdhury and Others Vs C.R.H. Webb and Another
Calcutta High Court · (1901) ILR (Cal) 86
Bengal Tenancy Act, 1885 — Article 3, 184Criminal Procedure Code, 1898 (CrPC) — Section 146Limitation Act, 1908 — Article 47
High Courts15 Jun 1900
Mastulla Mandal Vs Jan Mamud Sha
Calcutta High Court · (1901) ILR (Cal) 12
Bengal Tenancy Act, 1885 — Section 165, 167Transfer of Property Act, 1882 — Section 101, 90
High Courts15 Jun 1900
Durga Das Rakhit and Another Vs Umesh Chandra Sen
Calcutta High Court · (1900) ILR (Cal) 985
Land Acquisition Act, 1894 — Section 10, 9Penal Code, 1860 (IPC) — Section 177
High Courts13 Jun 1900Dismissed
Abid Hossein Mandul and Another Vs Dowcurry Pal and Others Sheikh Abid Hossein Mandul and Another Vs Kangali Majhi and Others
Calcutta High Court · (1900) 06 CAL CK 0005
High Courts09 Jun 1900
Nemai Chattoraj Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 1041
Penal Code, 1860 (IPC) — Section 360, 361, 363
High Courts06 Jun 1900
Ketaboi and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 993
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts06 Jun 1900
Kameshwar Pershad Vs The Chairman of the Bhabua Municipality
Calcutta High Court · (1900) ILR (Cal) 849
Bengal Municipal Act, 1884 — Section 85(a)
High Courts06 Jun 1900
Bhagirathi Naik Vs Gangadhar Mahanty
Calcutta High Court · (1900) ILR (Cal) 992
Cattle Trespass Act, 1871 — Section 22
High Courts05 Jun 1900
Subadini Vs Durga Charan Law and Others
Calcutta High Court · (1901) ILR (Cal) 118
Transfer of Property Act, 1882 — Section 106
High Courts05 Jun 1900
Sheo Bhajan Singh and Others Vs S.A. Mosawi
Calcutta High Court · (1900) ILR (Cal) 983
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 143
High Courts05 Jun 1900
Mohesh Sowar and Others Vs Narain Bag
Calcutta High Court · (1900) ILR (Cal) 981
Criminal Procedure Code, 1898 (CrPC) — Section 145