High Courts27 Apr 1900
Hari Dass Haldar and Another Vs Ananda Kumar Naskar
Calcutta High Court · (1900) ILR (Cal) 545
Bengal Tenancy Act, 1885 — Section 15, 17
COURT ARCHIVE
Calcutta High Court judgments, 1900
159 judgments · page 6 of 8
High Courts26 Apr 1900
Somesh Vs Ram Krishna Chowdhry
Calcutta High Court · (1900) ILR (Cal) 705
Transfer of Property Act, 1882 — Section 84, 86, 87
High Courts20 Apr 1900
Joyanti Kumar Mookerjee Vs J.B. Middleton
Calcutta High Court · (1900) ILR (Cal) 785
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 146
High Courts18 Apr 1900
Ashutosh Goswami and Others Vs Surnomoyi Dasi
Calcutta High Court · (1900) ILR (Cal) 714
High Courts04 Apr 1900Dismissed
Nabin Majhi Vs Raj Kumar Gouri Lal Singh Deo
Calcutta High Court · (1900) 04 CAL CK 0009
High Courts04 Apr 1900
Chunder Kumar Mukerjee and Others Vs The Secretary of State for India in Council and Another
Calcutta High Court · (1900) ILR (Cal) 698
Public Demands Recovery Act — Section 10, 12, 2, 8
High Courts03 Apr 1900
Sariatoolla Molla Vs Raj Kumar Roy and Another
Calcutta High Court · (1900) ILR (Cal) 709
Limitation Act, 1963 — Article 179(4)
High Courts02 Apr 1900
Akhoy Kumar Chuckerbutty Vs Jagat Chunder Chuckerbutty
Calcutta High Court · (1900) ILR (Cal) 925
Penal Code, 1860 (IPC) — Section 213, 342, 384
High Courts27 Mar 1900
In Re: In the Goods of Bhuggobutty Dasi
Calcutta High Court · (1900) ILR (Cal) 927
High Courts27 Mar 1900
Gobinda Pershad Panday and Another Vs G. L. Garth
Calcutta High Court · (1901) ILR (Cal) 63
Criminal Procedure Code, 1898 (CrPC) — Section 232, 423(b)Penal Code, 1860 (IPC) — Section 471, 499
High Courts24 Mar 1900
Grish Chunder Lahiri Vs Shoshi Shikhareswar Roy
Calcutta High Court · (1900) ILR (Cal) 951
High Courts24 Mar 1900
Radhamoni Debi Vs The Collector of Khulna and Others
Calcutta High Court · (1900) ILR (Cal) 943
High Courts24 Mar 1900
Fatimatulnissa Begum and Others Vs Sundar Das and Others
Calcutta High Court · (1900) ILR (Cal) 1004
Limitation Act, 1963 — Section 1(16)
High Courts23 Mar 1900
Ahmed Hossein Vs The Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 692
Arms Act, 1959 — Section 19, 20, 25Criminal Procedure Code, 1898 (CrPC) — Section 165
High Courts23 Mar 1900
Mokhoda Dassee Vs Nundo Lall Haldar and Others
Calcutta High Court · (1900) ILR (Cal) 555
High Courts21 Mar 1900
Set Umedmal and Another Vs Srinath Ray and Another
Calcutta High Court · (1900) ILR (Cal) 810
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts20 Mar 1900
Amrita Lal Mitter Vs Manick Lal Mullick and Others
Calcutta High Court · (1900) ILR (Cal) 551
High Courts07 Mar 1900
Dino Nath Ghosh Vs Nobin Chunder Ghosh
Calcutta High Court · (1900) 03 CAL CK 0002
High Courts06 Mar 1900
Abhi Misser and Others Vs Lachmi Narain
Calcutta High Court · (1900) ILR (Cal) 566
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 149, 325