High Courts02 Mar 1900
Ram Krishna Biswas Vs Mohendra Nath Mozumdar
Calcutta High Court · (1900) ILR (Cal) 565
COURT ARCHIVE
Calcutta High Court judgments, 1900
159 judgments · page 7 of 8
High Courts02 Mar 1900
Ganga Das Seal Vs Yakub Ali Dobashi and Another
Calcutta High Court · (1900) ILR (Cal) 670
High Courts02 Mar 1900
Durga Charan Jemadar and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 457
Penal Code, 1860 (IPC) — Section 143, 225B, 341, 353
High Courts27 Feb 1900
Ramasory Lall Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 452
Criminal Procedure Code, 1898 (CrPC) — Section 195, 487Penal Code, 1860 (IPC) — Section 182
High Courts23 Feb 1900
Queen-Empress Vs Debendra Krishna Mitter
Calcutta High Court · (1900) ILR (Cal) 587
Stamp Act, 1899 — Section 13(3)
High Courts21 Feb 1900
Anookool Chunder Nundy Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 777
Penal Code, 1860 (IPC) — Section 485, 486
High Courts20 Feb 1900
Queen-Empress Vs Isahak and Another
Calcutta High Court · (1900) ILR (Cal) 372
Criminal Procedure Code, 1861 — Section 422Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts15 Feb 1900
Raja Ransgit Singha Vs Bhagabutty Charan Roy and Others
Calcutta High Court · (1900) 02 CAL CK 0012
High Courts15 Feb 1900
Natabar Ghose Vs Provash Chandra Chatterjee
Calcutta High Court · (1900) ILR (Cal) 461
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts09 Feb 1900
Khan Baputi Dewan and Others Vs Bispati Pundit
Calcutta High Court · (1900) ILR (Cal) 655
High Courts08 Feb 1900
In re: The goods of Amrita Lal Mullick, deceased
Calcutta High Court · (1900) ILR (Cal) 350
High Courts08 Feb 1900
Hari Telang and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 781
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts07 Feb 1900
Har Kishore Dass and Others Vs Jugul Chunder Kabyarathna Bhuttacharjee
Calcutta High Court · (1900) ILR (Cal) 658
Criminal Procedure Code, 1898 (CrPC) — Section 203, 204, 426
High Courts07 Feb 1900
Zamunia Vs Ram Tahal and Another
Calcutta High Court · (1900) ILR (Cal) 370
Criminal Procedure Code, 1898 (CrPC) — Section 254, 256
High Courts01 Feb 1900
Nakhi Lal Jha Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 656
Criminal Procedure Code, 1898 (CrPC) — Section 123, 340
High Courts01 Feb 1900
Khedu Mahto Vs Budhun Mahto
Calcutta High Court · (1900) ILR (Cal) 508
Civil Procedure Code, 1908 (CPC) — Section 4
High Courts31 Jan 1900
Amar Chundra Banerjee Vs Guru Prosunno Mukerjee
Calcutta High Court · (1900) ILR (Cal) 488
Civil Procedure Code, 1877 — Section 232
High Courts31 Jan 1900
Aiunddi Sheikh and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 450
Forest Act, 1927 — Section 54
High Courts30 Jan 1900
Jatu Sing and Others Vs Mahabir Singh
Calcutta High Court · (1900) ILR (Cal) 660
Penal Code, 1860 (IPC) — Section 147
High Courts26 Jan 1900
Queen-Empress Vs Basant Lall and Others
Calcutta High Court · (1900) ILR (Cal) 320
Criminal Procedure Code, 1898 (CrPC) — Section 80