High CourtsSingle Bench(1900) 02 CAL CK 0010

In re: The goods of Amrita Lal Mullick, deceased

Calcutta High Court · Decided on 8 February 1900 · Citation: (1900) ILR (Cal) 350

HON’BLE JUDGES
Sale, J

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Judgment

1 paragraphs · 46 words

Sale, J.—I think you have made out a case for the issue of a special citation. I order that a special citation do issue to the widow, and direct that it be served personally on her and also on her father with whom she occasionally resides.