High Courts22 Dec 1924
Mohini Mills, Ltd. Vs Susama Debi and Others
Calcutta High Court · (1925) ILR (Cal) 586
Companies Act, 1913 — Section 12
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 1 of 35
High Courts22 Dec 1924
Suresh Chandra Mukerji Vs Shitikanta Banerjee, and Others
Calcutta High Court · 78 Ind. Cas. 679
Limitation Act, 1963 — Article 142
High Courts22 Dec 1924
Jnanendra Mohan Bhaduri and Another Vs Harendra Krishna De and Others
Calcutta High Court · AIR 1925 Cal 1169 : 87 Ind. Cas. 32
High Courts22 Dec 1924
Sailesh Chandra Dutta and Others Vs Joy Chandra Roy and Others
Calcutta High Court · AIR 1925 Cal 1147 : 87 Ind. Cas. 756
High Courts22 Dec 1924
Jatindra Chandra Banerjee Vs Murlidhar
Calcutta High Court · 94 Ind. Cas. 873
Contract Act, 1872 — Section 116
High Courts22 Dec 1924
Nritya Gopal Mitra Vs Jorit Manjari Dasi and Others
Calcutta High Court · AIR 1926 Cal 217
High Courts22 Dec 1924
Nritya Gopal Mitra Vs Jorit Monjari Dasi and Others
Calcutta High Court · 87 Ind. Cas. 770
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1(2)
High Courts22 Dec 1924
The Mohini Mills Ltd. Vs Susama Debi and Others
Calcutta High Court · AIR 1925 Cal 626
Companies Act, 1956 — Section 12, 38(3)
High Courts19 Dec 1924
Srimati Kanchan Barani Debi Vs Umesh Chandra Roy and Others
Calcutta High Court · AIR 1925 Cal 807 : 87 Ind. Cas. 529
High Courts19 Dec 1924
Aptabuddi and Others Vs Syed Alla Hafij and Others
Calcutta High Court · AIR 1925 Cal 1104
High Courts19 Dec 1924
Pryambada Debi Vs Monahar Mukhopadhya and Others
Calcutta High Court · AIR 1925 Cal 651
High Courts19 Dec 1924
Girindra Nath Ray Vs Kedar Nath Bidyanta and Others
Calcutta High Court · AIR 1925 Cal 966 : 87 Ind. Cas. 783
High Courts19 Dec 1924
Pryambada Debi Vs Manohar Mukhopadhya
Calcutta High Court · (1925) ILR (Cal) 576
High Courts19 Dec 1924
Rakhal Chandra Mondal Vs Gour Gopal Dutta and Others
Calcutta High Court · AIR 1925 Cal 1085 : 90 Ind. Cas. 486
High Courts18 Dec 1924
Dayamayi Vs Sankar Nath Mukhopadhyaya and Others
Calcutta High Court · AIR 1926 Cal 417
High Courts18 Dec 1924
Srimati Taru Bala Dassi Vs Sourendra Nath Mitra and Others
Calcutta High Court · AIR 1925 Cal 866
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Dec 1924
Srimati Dayamoyi alias Biddutlata Debi Vs Sankar Nath Mukhopadhya and Others
Calcutta High Court · 87 Ind. Cas. 159
High Courts17 Dec 1924
Miller Vs Miller
Calcutta High Court · (1925) ILR (Cal) 566
Divorce Act, 1869 — Section 7Letters Patent Act, 1865 — Clause 35
High Courts17 Dec 1924
Kedar Nath Chakravarti and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 603
Criminal Procedure Code, 1898 (CrPC) — Section 223(iii)(b)Penal Code, 1860 (IPC) — Section 120B, 420
High Courts16 Dec 1924
Kundamul Dalmia and Others Vs W. Dyer and Others
Calcutta High Court · AIR 1925 Cal 571
Calcutta Rent Act, 1920 — Section 1(1)(4)