High Courts01 Dec 1924
Emperor Vs Alimuddi Naskar and Another
Calcutta High Court · AIR 1925 Cal 361
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 120B, 302
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 3 of 35
High Courts01 Dec 1924
Rameshwar Khemka and Another Vs Siddeshwar Ghosh and Others
Calcutta High Court · AIR 1927 Cal 418 : 101 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts01 Dec 1924
Emperor Vs Alimuddin Naskar
Calcutta High Court · (1925) ILR (Cal) 522
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts01 Dec 1924
Dargahi and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 831
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts01 Dec 1924
Dargahi Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 499
Criminal Procedure Code, 1898 (CrPC) — Section 360Evidence Act, 1872 — Section 33
High Courts01 Dec 1924
Jalim Chand and Another Vs Yusufali Choudhuri
Calcutta High Court · AIR 1925 Cal 1012
High Courts01 Dec 1924
Jalim Chand Patwari and Another Vs Yusufali Chaudhuri
Calcutta High Court · 86 Ind. Cas. 1051
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1963 — Article 181, 20
High Courts01 Dec 1924
Emperor Vs Alimaddin Nasakar and Another
Calcutta High Court · 85 Ind. Cas. 919
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302
High Courts29 Nov 1924
Soroj Bashini Debi Vs Girija Proshad Bhattacharjee
Calcutta High Court · AIR 1926 Cal 326
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts28 Nov 1924
Bengal Coal Company, Ltd. Vs Apcar Collieries, Ltd., and Others
Calcutta High Court · AIR 1926 Cal 412
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts28 Nov 1924
Hangeswar Kundu and Others Vs Surjya Narain Mondal and Others
Calcutta High Court · AIR 1925 Cal 1221 : 87 Ind. Cas. 336
High Courts28 Nov 1924
Macneil and Co. Vs Debendra Nath and Others
Calcutta High Court · AIR 1928 Cal 293
High Courts28 Nov 1924
Nayan Manjuri Dasi Vs Chairman, Howrah Municipality and Another
Calcutta High Court · AIR 1925 Cal 1067 : 87 Ind. Cas. 229
High Courts28 Nov 1924
The Bengal Coal Company, Limited Vs Apcar Collieries, Limited and Others
Calcutta High Court · 87 Ind. Cas. 248
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts27 Nov 1924
The Secretary of State for India in Council Vs Muktear Jogendra Chandra Das
Calcutta High Court · 87 Ind. Cas. 843
Criminal Procedure Code, 1898 (CrPC) — Section 144Legal Practitioners Act, 1879 — Section 14
High Courts27 Nov 1924
Nishi Kanta Sarkar Vs Umar Lal Sarkar
Calcutta High Court · AIR 1925 Cal 711
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91
High Courts27 Nov 1924
Alimuddin Mollah and Others Vs K.S. Banerjee, Official Receiver, High Court
Calcutta High Court · 86 Ind. Cas. 316
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts26 Nov 1924
Indu Bhusan Bose Vs Atul Chandra Biswas and Others
Calcutta High Court · AIR 1925 Cal 1114 : 87 Ind. Cas. 830
High Courts26 Nov 1924
Panchkari Majumdar Vs Giridharimal Mohesri
Calcutta High Court · AIR 1925 Cal 955
High Courts26 Nov 1924
Alimuddin Mollah and Others Vs Karim Bux and Others
Calcutta High Court · AIR 1925 Cal 632
Bengal Tenancy Act, 1885 — Section 105, 50, 50(2)