High Courts16 Dec 1924
Kundalmul Dalmia Vs W. Dyer
Calcutta High Court · (1925) ILR (Cal) 551
General Clauses Act, 1897 — Section 6
COURT ARCHIVE
Calcutta High Court judgments, 1924
689 judgments · page 2 of 35
High Courts16 Dec 1924
Sadasook Kothari Vs Chaitram Rambilash and Others
Calcutta High Court · AIR 1926 Cal 218
Contract Act, 1872 — Section 83
High Courts15 Dec 1924
Bhowanidas-Ramgobind Vs Pannachand-Luchmipat and Another
Calcutta High Court · AIR 1925 Cal 801
Arbitration Act, 1940 — Section 19
High Courts15 Dec 1924
Rajendra Nath Dutta Vs Srimati Bhabini Dasi and Another
Calcutta High Court · 87 Ind. Cas. 811
High Courts15 Dec 1924
T. Wang Vs Sona Wangdi
Calcutta High Court · AIR 1925 Cal 812 : (1925) ILR (Cal) 559 : 87 Ind. Cas. 633
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts15 Dec 1924
Bhowanidas Ramgobind Vs Pannachand Luchmipat and Another
Calcutta High Court · (1925) ILR (Cal) 453
Arbitration Act, 1940 — Section 19
High Courts08 Dec 1924
The Official Assignee of Bengal Vs Yokohama Specie Bank Ltd.
Calcutta High Court · AIR 1925 Cal 640 : 87 Ind. Cas. 392
Presidency Towns Insolvency Act, 1909 — Section 55, 65
High Courts05 Dec 1924
Ashutose Roy and Others Vs Harish Chandra Chattopadhya and Others
Calcutta High Court · 86 Ind. Cas. 810
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts05 Dec 1924
Surendra Nath Tagore Vs K.S. Bannerjee and Others
Calcutta High Court · AIR 1925 Cal 630
Land Acquisition Act, 1894 — Section 18, 20, 30
High Courts05 Dec 1924
Ashutosh Roy and Others Vs Haris Chandra Chattopadhya and Others
Calcutta High Court · AIR 1925 Cal 625
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts04 Dec 1924
Umedali Munshi Vs Goyjaddi Molla and Another
Calcutta High Court · AIR 1926 Cal 114 : 87 Ind. Cas. 672
High Courts04 Dec 1924
Mohamed Golam Rabbani Chowdhury and Another Vs Taranath Deb
Calcutta High Court · AIR 1925 Cal 1212 : 87 Ind. Cas. 657
High Courts03 Dec 1924
Jitendra Nath Sen and Others Vs Kutiswar Mondal and Others
Calcutta High Court · (1924) 12 CAL CK 0014
High Courts03 Dec 1924
Fatema Bibi and Others Vs Radha Syam Saha Banik and Others
Calcutta High Court · 87 Ind. Cas. 660
High Courts03 Dec 1924
Kutiswar Mondal and Others Vs Jitendra Nath Sen and Others
Calcutta High Court · AIR 1926 Cal 316
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts03 Dec 1924
Fatema Bibi and Others Vs Radha Syam (sic) Banik
Calcutta High Court · AIR 1926 Cal 343
High Courts02 Dec 1924
Prabhat Chandra Barua Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 546
Income Tax Act, 1922 — Section 66(2)Letters Patent Act, 1865 — Section 15
High Courts02 Dec 1924
Rash Behary Karury Vs The Corporation of Calcutta
Calcutta High Court · 87 Ind. Cas. 970
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts02 Dec 1924
Probhat Chandra Barma Vs The Kinq-Emperor
Calcutta High Court · AIR 1925 Cal 598 : 84 Ind. Cas. 31
Income Tax Act, 1961 — Section 66(2)Letters Patent Act, 1865 — Section 15, 36
High Courts02 Dec 1924
Raja Probhat Chandra Barua Vs Emperor
Calcutta High Court · 87 Ind. Cas. 653
Income Tax Act, 1922 — Section 66(2)