Calcutta High Court Judgments 2025

High Courts24 Dec 2025Disposed Of

Hardama @ Subhrangshu Bera Vs State Of West Bengal & Anr.

Calcutta High Court · (2025) 12 CAL CK 1716

Constitution of India, 1950- Article 226, 227Code of Criminal Procedure, 1973- Section 401, 482Indian Penal Code, 1860- Section 34, 307, 320, 323, 341, 506

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High Courts24 Dec 2025Disposed Of

Shrotriya Ghosh Vs Registrar of Births and Death

Calcutta High Court · (2025) 12 CAL CK 1715

Registration of Births and Deaths Act, 1969- Section 15Kolkata Municipal Corporation Act, 1980- Section 454, 455

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High Courts24 Dec 2025Disposed Of

State of West Bengal & Ors Vs Rameswar Pramanik & Ors

Calcutta High Court · (2025) 12 CAL CK 1714

West Bengal Land Reforms Act, 1955- Section 14(T), 14(T)(3)

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High Courts23 Dec 2025Disposed Of

S.K.M. Timber Private Limited Vs Superintendent of Central Tax, Burrabazar Division

Calcutta High Court · (2025) 12 CAL CK 1763

Central Goods and Services Tax Act, 2017- Section 29(2)(a)

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High Courts23 Dec 2025Dismissed

Sibnath Mondal Vs State of West Bengal & Ors

Calcutta High Court · (2025) 12 CAL CK 1762

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High Courts23 Dec 2025Dismissed

Saba Reyaz & Ors Vs Kolkata Municipal Corporation & Ors

Calcutta High Court · (2025) 12 CAL CK 1761

Constitution of India, 1950- Article 226Kolkata Municipal Corporation Act, 1980- Section 400(1), 400(8)

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High Courts23 Dec 2025Disposed Of

Debkumar Chakraborty & Anr Vs State of West Bengal & Ors

Calcutta High Court · (2025) 12 CAL CK 1760

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High Courts23 Dec 2025Disposed Of

Atiar Rahaman Mondal Atiar Rahaman Mondal Vs State of West Bengal & Ors

Calcutta High Court · (2025) 12 CAL CK 1759

West Bengal Motor Vehicle Rules, 1989- Rule 103

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High Courts23 Dec 2025Allowed

Suresh Kumar Sarawagi & Anr Vs State Of West Bengal & Anr

Calcutta High Court · (2025) 12 CAL CK 1758

Constitution of India, 1950- Article 142Indian Penal Code, 1860- Section 34, 307, 323, 406, 498(A)Dowry Prohibition Act, 1961- Section 3, 4

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High Courts23 Dec 2025Allowed

XXX Vs State Of West Bengal & Anr

Calcutta High Court · (2025) 12 CAL CK 1757

Code of Criminal Procedure, 1973- Section 311, 397, 401, 482Bharatiya Nagarik Suraksha Sanhita, 2023- Section 438, 442, 528Indian Penal Code, 1860- Section 120(B), 363, 365, 366, 370, 372, 373, 376

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High Courts23 Dec 2025Dismissed

Meheraj Sk Vs State of West Bengal

Calcutta High Court · (2025) 12 CAL CK 1756

Constitution of India, 1950- Article 21, 22Bharatiya Nyaya Sanhita, 2023- Section 179, 180Bharatiya Nagarik Suraksha Sanhita, 2023- Section 47

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High Courts22 Dec 2025Dismissed

Ratan Pal & Ors Vs Kolkata Municipal Corporation & Ors

Calcutta High Court · (2025) 12 CAL CK 1754

Kolkata Municipal Corporation Act, 1980- Section 6(3), 400(1), 400(8), 401

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High Courts22 Dec 2025Dismissed

Sudeb Shit Vs State Of West Bengal & Others

Calcutta High Court · (2025) 12 CAL CK 1755

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High Courts22 Dec 2025Allowed

Rekha Malhotra & Ors Vs State of West Bengal & Anr

Calcutta High Court · (2025) 12 CAL CK 1753

Code of Criminal Procedure, 1973- Section 482Negotiable Instruments Act, 1881- Section 138, 141Companies Act, 2013- Section 433, 434, 439

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High Courts19 Dec 2025Dismissed

Techno E-Minds Private Limited Vs Syama Prasad Mookerjee Port & Ors

Calcutta High Court · (2025) 12 CAL CK 1752

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High Courts19 Dec 2025Disposed Of

Viraj Suhas Patil @ Viraj Patil Vs Enforcement Directorate

Calcutta High Court · (2025) 12 CAL CK 1751

Constitution of India, 1950- Article 21Indian Penal Code, 1860- Section 120(B), 420, 467, 468, 471Prevention of Money Laundering Act, 2002- Section 2, 24, 45(1), 50

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High Courts18 Dec 2025Disposed Of