High Courts16 Dec 2025Dismissed
Promod Show Vs Monaj Show & Ors
Calcutta High Court · (2025) 12 CAL CK 1746
Specific Relief Act, 1963- Section 34
COURT ARCHIVE
Calcutta High Court judgments, 2025
603 judgments · page 2 of 31
High Courts16 Dec 2025Dismissed
Saroj Kumar Mandal Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1745
High Courts16 Dec 2025Allowed
New Rkbk Motors & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 12 CAL CK 1744
Negotiable Instrument Act, 1881- Section 138, 142
High Courts16 Dec 2025Disposed Of
Chayan Kumar Mondal Vs State of West Bengal and others
Calcutta High Court · (2025) 12 CAL CK 1743
Code of Civil Procedure, 1908- Order 41 Rule 27
High Courts16 Dec 2025Disposed Of
Dilip Kumar Das Vs Union of India & Ors
Calcutta High Court · (2025) 12 CAL CK 1742
Administrative Tribunal Act, 1985- Section 21
High Courts15 Dec 2025Disposed Of
Hinduja Leyland Finance Ltd Vs Nazrul Islam
Calcutta High Court · (2025) 12 CAL CK 1738
Code of Civil Procedure, 1908- Section 151, Order 41 Rule 11, Order 39 Rule 4
High Courts15 Dec 2025Dismissed
Chinmay Rabidas Vs Union of India & Ors
Calcutta High Court · (2025) 12 CAL CK 1737
High Courts12 Dec 2025Dismissed
Anowar Mullick Vs State of West Bengal
Calcutta High Court · (2025) 12 CAL CK 1739
Indian Penal Code, 1860- Section 34, 325Code of Criminal Procedure, 1973- Section 248(2), 313, 401, 428, 482
High Courts11 Dec 2025Dismissed
Koushik Das Vs Union Of India & Others
Calcutta High Court · (2025) 12 CAL CK 1736
High Courts11 Dec 2025Disposed Of
Timir Kanti Biswas Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1735
Constitution of India, 1950- Article 226Code of Criminal Procedure, 1973- Section 156(3)
High Courts10 Dec 2025Disposed Of
Anjana Roychowdhury Vs State Of West Bengal And Others
Calcutta High Court · (2025) 12 CAL CK 1741
High Courts10 Dec 2025Disposed Of
Birendra Kumar Mantry Vs Union of India & Ors
Calcutta High Court · (2025) 12 CAL CK 1734
Employees State Insurance Act, 1948- Section 45(A), 75(1)
High Courts09 Dec 2025Disposed Of
Susmita Bhowal & Ors Vs State Of West Bengal
Calcutta High Court · (2025) 12 CAL CK 1740
Code of Criminal Procedure, 1973- Section 156(3), 202, 203, 204, 482Indian Penal Code, 1860- Section 34, 120(B), 406, 458, 504Code of Civil Procedure, 1908- Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts09 Dec 2025Disposed Of
Khizir Hayat Vs State of West Bengal & ors
Calcutta High Court · (2025) 12 CAL CK 1733
Constitution of India, 1950- Article 226West Bengal Motor Vehicles Tax Act, 1979- Section 16(B)
High Courts09 Dec 2025Dismissed
Hafizur Rahaman Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1732
Land Acquisition Act, 1894- Section 6
High Courts09 Dec 2025Disposed Of
Nikhil Chandra Sarkar Vs State of West Bengal & Ors
Calcutta High Court · (2025) 12 CAL CK 1731
High Courts08 Dec 2025Disposed Of
Biren Chalak Vs Narayan Chandra Ray and other
Calcutta High Court · (2025) 12 CAL CK 1730
Code of Civil Procedure, 1908- Order 41 Rule 11
High Courts08 Dec 2025Allowed
Soma Saha Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 12 CAL CK 1729
Code of Criminal Procedure, 1973- Section 154(3), 156(3), 192, 200, 202, 203, 482Protection of Women from Domestic Violence Act, 2005- Section 23, 31Right to Information Act, 2005- Section 6(1)
High Courts05 Dec 2025Dismissed
Kommoners Club & Hospitality Pvt. Ltd Vs Pecon Software Limited
Calcutta High Court · (2025) 12 CAL CK 1728
Constitution of India, 1950- Article 141, 226, 227Arbitration and Conciliation Act, 1996- Section 31, 34Micro, Small and Medium Enterprises Development (MSMED) Act, 2006- Section 2(n), 8, 18(3), 18(4), 19
High Courts05 Dec 2025Allowed
Sujay Krishna Bhadra Vs Central Bureau of Investigation
Calcutta High Court · (2025) 12 CAL CK 1727
Code of Criminal Procedure, 1973- Section 91, 160, 161, 164, 173(8)Indian Penal Code, 1860- Section 120(B), 420, 467, 468, 471Information Technology Act, 2000- Section 66©