High Courts26 Dec 1896
Chunder Kant Mukerjee and others Vs Hem Lal Mondal
Calcutta High Court · (1896) 12 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments, 1896
193 judgments · page 1 of 10
High Courts22 Dec 1896
Sitab Chand Nahar Vs Hyder Malla and Others
Calcutta High Court · (1897) ILR (Cal) 281
High Courts22 Dec 1896
Dino Nath Dey Vs Golap Mohini Dasi
Calcutta High Court · (1896) 12 CAL CK 0007
High Courts21 Dec 1896
Priag Nath Sah Deo Vs Mura Munda and Others
Calcutta High Court · (1897) ILR (Cal) 249
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 144, 37
High Courts21 Dec 1896
Gouri Sunker Panday Vs Abhoyeswari Dabee
Calcutta High Court · (1897) ILR (Cal) 262
Transfer of Property Act, 1882 — Section 67, 99
High Courts19 Dec 1896
Jogendra Nath Mukerjee, and four others Vs Queen Empress
Calcutta High Court · (1896) 12 CAL CK 0004
High Courts16 Dec 1896Allowed
Nabin Chunder Sarma Vs The Deputy Commissioner of Sylhet
Calcutta High Court · (1896) 12 CAL CK 0028
High Courts15 Dec 1896Dismissed
Mussett Shakoti Vs Maharajah Bahadur Sir Jotindra Mohon Tagore
Calcutta High Court · (1896) 12 CAL CK 0026
High Courts11 Dec 1896
Rajah Pudmanund Singh Vs Chundi Dat Jha and others
Calcutta High Court · (1896) 12 CAL CK 0027
High Courts11 Dec 1896
Karim Chowkidar and others Vs Sunder Bewa and another
Calcutta High Court · (1896) 12 CAL CK 0024
High Courts11 Dec 1896
Kalihur Ghose and Others Vs Umae Patwari and Others
Calcutta High Court · (1897) ILR (Cal) 241
Bengal Tenancy Act, 1885 — Section 16
High Courts11 Dec 1896
Sundar Bewa and Others Vs Karim Chowkidar and Another
Calcutta High Court · (1897) ILR (Cal) 207
Bengal Tenancy Act, 1885 — Section 160, 20(3), 79, 82
High Courts11 Dec 1896Dismissed
Kalibar Ghosh and Others Vs Juffer Patwari and Others
Calcutta High Court · (1896) 12 CAL CK 0001
High Courts10 Dec 1896
Ismail Ariff Vs S.J. Leslie and. Sons
Calcutta High Court · (1896) 12 CAL CK 0019
High Courts10 Dec 1896
S. J. Leslie Vs Ismail Ariff
Calcutta High Court · (1897) ILR (Cal) 399
General Clauses Act, 1897 — Section 6Presidency Small Cause Courts Act, 1882 — Section 22Presidency Small Cause Courts Amendment Act, 1895 — Section 11
High Courts10 Dec 1896
Jogomaya Dassi Vs Thackomoni Dassi
Calcutta High Court · (1897) ILR (Cal) 473
Limitation Act, 1963 — Article 122, 179Transfer of Property Act, 1882 — Section 67, 99
High Courts10 Dec 1896
Doona Tewary and Others Vs Banoo Tewary
Calcutta High Court · (1897) ILR (Cal) 309
High Courts10 Dec 1896Dismissed
Rai Ramani Dasi Vs Surendra Nath Dutt
Calcutta High Court · (1896) 12 CAL CK 0010
High Courts09 Dec 1896
Suja Hossein alias Rehamut Dowlab Vs Monohur Das
Calcutta High Court · (1897) ILR (Cal) 244