High Courts22 Dec 1881
Pursut Koer and Another Vs Palut Roy and Others
Calcutta High Court · (1882) ILR (Cal) 442
Limitation Act, 1963 — Article 141
COURT ARCHIVE
Calcutta High Court judgments, 1881
213 judgments · page 1 of 11
High Courts21 Dec 1881
Chunder Kant Sandel Vs Rajmonee Dabee
Calcutta High Court · (1882) ILR (Cal) 440
High Courts15 Dec 1881
Buddree Doss and Another Vs Hoare, Miller and Co.
Calcutta High Court · (1882) ILR (Cal) 170
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts14 Dec 1881
In Re: Samiruddin and The Empress
Calcutta High Court · (1882) ILR (Cal) 211
Penal Code, 1860 (IPC) — Section 300, 326
High Courts14 Dec 1881
The Empress Vs Soddanund Mahanty and Others
Calcutta High Court · (1882) ILR (Cal) 259
Stamp Act, 1879 — Section 61Stamp Act, 1899 — Section 35
High Courts14 Dec 1881
The Empress Vs Kola Lalang and Another
Calcutta High Court · (1882) ILR (Cal) 214
Bengal Excise Act, 1909 — Section 61
High Courts09 Dec 1881
Boshoon Lall Sookul Vs Chunder Doss and Others
Calcutta High Court · (1882) ILR (Cal) 251
High Courts09 Dec 1881
Jadoomony Dabee and Others Vs Hafez Mahomed Ali Khan
Calcutta High Court · (1882) ILR (Cal) 295
High Courts08 Dec 1881
Sumbhudin Pattuck Vs Lutful Huq
Calcutta High Court · (1882) ILR (Cal) 248
Limitation Act, 1963 — Section 15
High Courts08 Dec 1881
Ratan Krishen Poddar Vs Raghoo Nath Shaha and Others
Calcutta High Court · (1882) ILR (Cal) 287
High Courts08 Dec 1881
Gisborne and Co. Vs Subal Bowri
Calcutta High Court · (1882) ILR (Cal) 284
Contract Act, 1872 — Section 74
High Courts07 Dec 1881
In Re: Giridhari Mondul and Another, Giridhari Mondul
Calcutta High Court · (1882) ILR (Cal) 435
Civil Procedure Code, 1908 (CPC) — Section 115Penal Code, 1860 (IPC) — Section 211
High Courts12 Nov 1881
Padmakumari Debi Chowdhrani and Another Vs The Court of Wards (Representing Jagatkishor Acharjia Chowdhry) and Another
Calcutta High Court · (1881) 11 CAL CK 0003
High Courts11 Nov 1881
Gunga Ram and Another Vs Sujan Singh
Calcutta High Court · (1881) 11 CAL CK 0004
High Courts02 Nov 1881
Issuridutt Singh and Others Vs Ibrahim and Others
Calcutta High Court · (1882) ILR (Cal) 654
High Courts02 Nov 1881
Baney Madhub Shaw and Another, The Empress Vs Baney Madhub Shaw and Another
Calcutta High Court · (1882) ILR (Cal) 207
High Courts01 Oct 1881
In Re: Dhunno Kazi and Another and The Empress
Calcutta High Court · (1882) ILR (Cal) 121
High Courts22 Sept 1881
The Empress Vs Kali Churn Chunari and Others
Calcutta High Court · (1882) ILR (Cal) 154
Criminal Procedure Code, 1898 (CrPC) — Section 119
High Courts17 Sept 1881
In Re: Board of Revenue under Section 46 of the General Stamp Act. Hill and Others
Calcutta High Court · (1882) ILR (Cal) 254
Stamp Act, 1899 — Section 7