COURT ARCHIVE

Calcutta High Court judgments, 1881

226 judgments · page 12 of 12

High Courts13 Jan 1881

The Empress Vs Salik Roy

Calcutta High Court · (1881) ILR (Cal) 582

Penal Code, 1860 (IPC) — Section 211

High Courts11 Jan 1881

Calcutta High Court · (1881) ILR (Cal) 681

High Courts10 Jan 1881

Calcutta High Court · (1881) ILR (Cal) 581

High Courts05 Jan 1881

Calcutta High Court · (1881) ILR (Cal) 575

Bengal Excise Act, 1909 — Section 58, 74Presidency Magistrates (Court- Fees) Act, 1877 — Section 170, 181

High Courts05 Jan 1881

Calcutta High Court · (1881) ILR (Cal) 579

Criminal Procedure Code, 1898 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 447

High Courts05 Jan 1881

Calcutta High Court · (1881) ILR (Cal) 523

Criminal Procedure Code, 1898 (CrPC) — Section 221Telegraph Act, 1885 — Section 22