High Courts20 Dec 1889
Durga Sunduri Dasi and Durga Sunduri Debi Vs Rakhal Das Addy, Executor to the Estate of the late Gobind Chunder Addy
Calcutta High Court · (1890) ILR (Cal) 459
COURT ARCHIVE
Calcutta High Court judgments, 1889
125 judgments · page 1 of 7
High Courts20 Dec 1889
Khadijah Khanum Vs Abdool Kurreem Shemji
Calcutta High Court · (1890) ILR (Cal) 344
Evidence Act, 1872 — Section 155(3)
High Courts19 Dec 1889
Manik Chand Golecha Vs Jagat Settani Pran Kumari Bibi and Others
Calcutta High Court · (1890) ILR (Cal) 518
High Courts05 Dec 1889
Tariniprosad Roy Vs Narayan Kumari Debi
Calcutta High Court · (1890) ILR (Cal) 302
Bengal Tenancy Act, 1885 — Section 65
High Courts02 Dec 1889
Kishore Chand Bhakat and Others Vs Gisborne and Co. Decree-purchasers and Others
Calcutta High Court · (1890) ILR (Cal) 341
High Courts26 Nov 1889
Ram Lochun Koer Vs Khub Lal and Another
Calcutta High Court · (1890) ILR (Cal) 261
Limitation Act, 1963 — Article 11
High Courts19 Nov 1889
Bunwari Lal Mookerjee Vs The Secretary of State for India
Calcutta High Court · (1890) ILR (Cal) 290
High Courts19 Nov 1889
Seogobind Sahoo and Others Vs Deoki Singh and Another
Calcutta High Court · (1890) ILR (Cal) 277
Bengal Tenancy Act, 1885 — Section 158
High Courts28 Sept 1889
In Re: Dhuronidhur Ghose
Calcutta High Court · (1890) ILR (Cal) 299
Penal Code, 1860 (IPC) — Section 361
High Courts04 Sept 1889
Palukdhari Pandey and Others Vs Lala Kirut Narain and Another
Calcutta High Court · (1890) ILR (Cal) 326
Bengal Tenancy Act, 1885 — Section 104(2)
High Courts02 Sept 1889
Biprodas Roy and Others Vs Gobind Lal Roy
Calcutta High Court · (1890) ILR (Cal) 399
Bengal Cess Act, 1880 — Section 99
High Courts30 Aug 1889
Jadu Rai and Others Vs Bhubotaran Nundy and Others
Calcutta High Court · (1890) ILR (Cal) 173
Evidence Act, 1872 — Section 92
High Courts26 Aug 1889
Jagat Kishore Acharjea Chowdhry Vs Dinanath Chuckerbutty Chowdhry and Others
Calcutta High Court · (1890) ILR (Cal) 281
Court Fees Act, 1870 — Clause 1, 20
High Courts23 Aug 1889
In Re: Rash Behari Roy and Another Rash Behari Roy and Another
Calcutta High Court · (1890) ILR (Cal) 209
Provincial Insolvency Act, 1920 — Section 50
High Courts21 Aug 1889
Krishna Kinkur Roy and Another, Administrator to the Estate of the late Hurro Chunder Roy Vs Panchuram Mundul and Another
Calcutta High Court · (1890) ILR (Cal) 273
Hindu Wills Act, 1870 — Section 2Limitation Act, 1963 — Article 140Succession Act, 1865 — Section 187
High Courts20 Aug 1889
Kamini Dassee Vs Chandra Pode Mondle and Others
Calcutta High Court · (1890) ILR (Cal) 374
High Courts15 Aug 1889
Bank of Bengal Vs Kartick Chunder Roy and Others
Calcutta High Court · (1889) ILR (Cal) 805
Negotiable Instruments Act, 1881 (NI) — Section 35
High Courts14 Aug 1889Dismissed
Umamoyee Dassee Vs Rajkristo Nundun
Calcutta High Court · (1889) 08 CAL CK 0006
High Courts13 Aug 1889
Bromomoyi Dassi, Executrix to the Estate of Kishen Kishore Ghose Vs Gyanada Kantho Roy Bahadur and Others
Calcutta High Court · (1890) ILR (Cal) 163
Bengal Tenancy Act, 1885 — Section 13, 195(e)