High Courts05 Aug 1889
Raghunandun Pershad and Another Vs Bhugoo Lall
Calcutta High Court · (1890) ILR (Cal) 268
Limitation Act, 1963 — Article 179(4)
COURT ARCHIVE
Calcutta High Court judgments, 1889
125 judgments · page 2 of 7
High Courts02 Aug 1889
Mahomed Medhi Galistana and Others Vs Zoharra Begum and Another
Calcutta High Court · (1890) ILR (Cal) 285
High Courts02 Aug 1889
Gujraj Sahai Vs Secretary of State for India in Council and Another
Calcutta High Court · (1890) ILR (Cal) 414
High Courts01 Aug 1889
Moran and Others Vs Chairman of Motihari Municipality
Calcutta High Court · (1890) ILR (Cal) 330
High Courts23 Jul 1889Dismissed
Nam Narain Singh Vs Tekait Ganjhu and others
Calcutta High Court · (1889) 07 CAL CK 0015
High Courts23 Jul 1889
Ally Mirza Bahadur Vs Rai Jogendra Narain Roy and Another
Calcutta High Court · (1889) 07 CAL CK 0014
High Courts23 Jul 1889
Aslu Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 779
Criminal Procedure Code, 1898 (CrPC) — Section 106, 423, 489
High Courts22 Jul 1889
Dwarka Nath Mitter (as Shebait of the Idol Radharaman Jin and also for self and others) and Others Vs Tara Prosunna Roy and Others
Calcutta High Court · (1890) ILR (Cal) 160
High Courts22 Jul 1889
Hari Mohun Mullick alias Mothura Mohun Mullick Vs Matra Mondal and Another
Calcutta High Court · (1890) ILR (Cal) 155
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts22 Jul 1889
Girija Nath Roy Bahadur Vs Patani Bibee and Others
Calcutta High Court · (1890) ILR (Cal) 263
Limitation Act, 1963 — Section 6, 7
High Courts19 Jul 1889
Chowdhry Paroosh Ram Das and Another Vs Kali Puddo Banerjee and Another
Calcutta High Court · (1890) ILR (Cal) 53
Limitation Act, 1877 — Section 179
High Courts18 Jul 1889
Schein Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 799
Bengal Excise Act, 1878 — Section 74Criminal Procedure Code, 1898 (CrPC) — Section 411
High Courts18 Jul 1889
Uma Churn Dutt and Others Vs Basharutulla
Calcutta High Court · (1889) ILR (Cal) 794
High Courts17 Jul 1889
Lal Mohun Chowdhuri Vs Nunu Mohamed Talukdar, Auction-purchaser and Others
Calcutta High Court · (1890) ILR (Cal) 153
High Courts16 Jul 1889
Purmeshur Chowdhry and Others Vs Brijo Lall Chowdhry and Others
Calcutta High Court · (1890) ILR (Cal) 256
Specific Relief Act, 1877 — Section 9
High Courts16 Jul 1889
Chowdhry Jogessur Mullick and Others, sons and heirs of Chowdhry Janmejoy Mullick Vs Khetter Mohun Pal and Others
Calcutta High Court · (1890) ILR (Cal) 148
Bengal Land Revenue Sales Act, 1859 — Section 54
High Courts15 Jul 1889
Queen-Empress Vs Sarat Chandra Rakhit
Calcutta High Court · (1889) ILR (Cal) 767
Criminal Procedure Code, 1898 (CrPC) — Section 195, 487Penal Code, 1860 (IPC) — Section 196
High Courts13 Jul 1889
In Re: A.J. Primrose
Calcutta High Court · (1889) ILR (Cal) 777
Evidence Act, 1872 — Section 85
High Courts10 Jul 1889
A.M. Dunne, Receiver to the Bhukoilash Ghosal Family Estate Vs Nobo Krishna Mookerjee, and after his eternise, his son Binod Behari Mookerjee and Another
Calcutta High Court · (1890) ILR (Cal) 144
Land Acquisition Act, 1870 — Section 15