High Courts20 May 1889
In Re: Koilash Chandra Chakrabarty Koilash Chandra Chakrabarty
Calcutta High Court · (1889) ILR (Cal) 658
Penal Code, 1860 (IPC) — Section 441, 456
COURT ARCHIVE
Calcutta High Court judgments, 1889
125 judgments · page 4 of 7
High Courts20 May 1889
Bichitranund Dass and Others Vs Bhugbut Perai and Dukhai Jana
Calcutta High Court · (1889) ILR (Cal) 668
Criminal Procedure Code, 1898 (CrPC) — Section 182, 531
High Courts17 May 1889
Rakhal Das Addy, Executor to the Estate of late Govind Chunder Addy Vs Dinomoyi Debi and Others
Calcutta High Court · (1889) ILR (Cal) 653
High Courts15 May 1889
Shewbarat Koer Vs Nirpat Roy and Others
Calcutta High Court · (1889) ILR (Cal) 596
Bengal Tenancy Act, 1885 — Section 106, 108(6)Civil Procedure Code, 1882 — Section 108, 622
High Courts14 May 1889
Goluck Nath alias Rakhal Das Chuttopadhya and Another Vs Kirti Chunder Haldar
Calcutta High Court · (1889) ILR (Cal) 646
High Courts14 May 1889
Mungeshur Kuar and Others Vs Jamoona Prashad
Calcutta High Court · (1889) ILR (Cal) 603
High Courts13 May 1889
Kedarnath Das Vs Mohesh Chunder Chuckerbutty and Another
Calcutta High Court · (1889) ILR (Cal) 662
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 211
High Courts07 May 1889
Bikao Khan and Others Vs The Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 610
Criminal Procedure Code, 1898 (CrPC) — Section 161, 291Penal Code, 1860 (IPC) — Section 147, 304
High Courts30 Apr 1889
Mohima Chunder Shaha and Others Vs Hazari Pramanik and Others
Calcutta High Court · (1889) 04 CAL CK 0001
Bengal Tenancy Act, 1885 — Section 3(3), 3(5), 4, 5(2), 5(3)
High Courts26 Apr 1889
Horitarun Chuckerbutti and Another Vs Saraswati Dasi and Sriram Shaha and Others
Calcutta High Court · (1889) ILR (Cal) 741
Bengal Tenancy Act, 1885 — Article 3Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts25 Apr 1889
Nundun Lall Vs Rai Joykishen and Others
Calcutta High Court · (1889) ILR (Cal) 599
Limitation Act, 1963 — Article 179
High Courts16 Apr 1889
Madhuram Barsick Vs Khatu Bibi
Calcutta High Court · (1889) ILR (Cal) 622
Registration Act, 1877 — Section 17, 18Transfer of Property Act, 1882 — Section 54, 64(3)
High Courts16 Apr 1889
Haro Pria Dabia Vs Shama Charan Sen
Calcutta High Court · (1889) ILR (Cal) 592
High Courts11 Apr 1889
Bonwari Lal Roy Vs Khudiram Mookerjee
Calcutta High Court · (1889) ILR (Cal) 584
High Courts11 Apr 1889
In Re: The Ship "Champion."
Calcutta High Court · (1890) ILR (Cal) 66
Letters Patent Act, 1865 — Clause 15
High Courts05 Apr 1889
Sujaat Ali and Another Vs Bunseedhur
Calcutta High Court · (1889) ILR (Cal) 540
Transfer of Property Act, 1882 — Section 90
High Courts02 Apr 1889
Binda Bibi Vs Jitu Lal Mahta
Calcutta High Court · (1889) ILR (Cal) 549
Hindu Wills Act, 1870 — Section 3Probate and Administration Act, 1881 — Section 131Succession Act, 1925 — Section 96
High Courts29 Mar 1889
Mahabeer Sing Vs Rambhajjan Sah and Others
Calcutta High Court · (1889) ILR (Cal) 545
Civil Procedure Code, 1908 (CPC) — Section 13, 43