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Calcutta High Court judgments, 1889

125 judgments · page 6 of 7

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High Courts21 Feb 1889

Durga Charan Mojumdar Vs Umatara Gupta

Calcutta High Court · (1889) ILR (Cal) 465

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High Courts20 Feb 1889

Ashghar Reza and Another Vs Hyder Reza and Others

Calcutta High Court · (1889) ILR (Cal) 287

Evidence Act, 1872 — Section 77
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High Courts20 Feb 1889

Anund Chunder Roy Vs Nitai Bhoomij

Calcutta High Court · (1889) ILR (Cal) 429

General Clauses Act, 1897 — Section 6
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High Courts14 Feb 1889

Jankee Pershad Singh Vs Bindessuri Perahad Singh and Others

Calcutta High Court · (1889) ILR (Cal) 483

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High Courts14 Feb 1889

Umasoondury Dassy Vs Brojonath Bhuttacharjee, Manager of the Estate of Baroda Prosad Chowdhry

Calcutta High Court · (1889) ILR (Cal) 347

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High Courts14 Feb 1889

Soudaminey Dossee Vs Benode Coomaree Dossee

Calcutta High Court · (1889) ILR (Cal) 263

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High Courts13 Feb 1889

Jagat Kishore Acharjya Chowdhuri Vs Khajah Ashanullah Khan Bahadur

Calcutta High Court · (1889) ILR (Cal) 281

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High Courts12 Feb 1889Allowed

R.H. Baddam Vs Dhunput Sing Bahadur and others

Calcutta High Court · (1889) 02 CAL CK 0015

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High Courts09 Feb 1889

Deb Narain Dutt Vs Narendra Krishna and Another

Calcutta High Court · (1889) ILR (Cal) 267

Bengal Tenancy Act, 1885 — Section 170, 21General Clauses Act, 1897 — Section 6
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High Courts08 Feb 1889

Ramjodu Mojumdar and Another Vs Poresh Nath Mojumdar

Calcutta High Court · (1889) ILR (Cal) 246

Transfer of Property Act, 1882 — Section 86, 87
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High Courts07 Feb 1889

Gokul Kristo Chunder Vs Aukhil Chunder Chatterjee In Re: Ishan Chunder Das Rasharaj Boase and Others Vs Gobinda Rani Chowdhrani Moola Kumari Bibee and Bissun Chand Doodhuria Vs Mool Chand Dhamant and Another

Calcutta High Court · (1889) ILR (Cal) 457

Civil Procedure Code, 1908 (CPC) — Section 6
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High Courts07 Feb 1889

Queen-Empress Vs Barton

Calcutta High Court · (1889) ILR (Cal) 238

Merchant Shipping Act, 1854 — Section 267
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High Courts04 Feb 1889

Hari Gobind Adhikari Vs Akhoy Kumar Mozumdar and Others by their mother and guardian Chandratara and Others

Calcutta High Court · (1889) ILR (Cal) 365

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High Courts31 Jan 1889

Sonatun Shah and Others Vs Ali Newaz Khan and Another

Calcutta High Court · (1889) ILR (Cal) 423

Transfer of Property Act, 1882 — Section 88, 90
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High Courts31 Jan 1889

Jogdamba Koer Vs Secretary of State for India in Council

Calcutta High Court · (1889) ILR (Cal) 368

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High Courts24 Jan 1889

Bhaba Nath Roy Chowdhry and Others Vs Durga Prosunno Ghose and Others

Calcutta High Court · (1889) ILR (Cal) 327

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High Courts21 Jan 1889

Sheo Lall Singh and Others Vs Debi Singh and Others

Calcutta High Court · (1889) ILR (Cal) 203

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High Courts16 Jan 1889

Kristo Ramani Dassee Vs Kedar Nath Chakravarti and Others

Calcutta High Court · (1889) ILR (Cal) 620

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High Courts15 Jan 1889

Bir Chunder Manikya Vs Raj Mohun Goswami and Others and Nil Komul Chuckerbutty and Others

Calcutta High Court · (1889) ILR (Cal) 449

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High Courts14 Jan 1889

Ganouri Lal Das and Others Vs The Queen-Empress

Calcutta High Court · (1889) ILR (Cal) 207

Penal Code, 1860 (IPC) — Section 147
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