High Courts04 Dec 1961

Swapan Roy Chowdhury Vs Khagendra Nath Sen

Calcutta High Court · AIR 1962 Cal 520 : 66 CWN 221

Bengal General Clauses Act, 1899 — Section 25Calcutta University Act, 1951 — Section 21(1), 21(2), 52(2)Constitution of India, 1950 — Article 226