Citizenship Act, 1955 — Section 14, 3(2)(c), 3(3), 9, 9(2)Constitution of India, 1950 — Article 11, 19, 226, 5, 6Criminal Procedure Code, 1898 (CrPC) — Section 245

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High Courts21 Sept 1961

Kohinoor Pictures (Private), Ltd. Vs State of West Bengal and Others

Calcutta High Court · 65 CWN 1253 : (1961) 2 LLJ 741

Constitution of India, 1950 — Article 19, 226, 43Minimum Wages Act, 1948 — Section 11, 12, 13, 16, 2

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High Courts21 Sept 1961

Ratnakar Ghosh and Another Vs State of West Bengal and Others

Calcutta High Court · 66 CWN 405

Constitution of India, 1950 — Article 13, 14, 19, 19(f), 31West Bengal Estates Acquisition Act, 1953 — Section 2, 4, 49, 5, 52

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High Courts20 Sept 1961Dismissed

S. Venkatesan and Another Vs Nihalchand Agarwala and Others

Calcutta High Court · AIR 1962 Cal 258 : 66 CWN 501

Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 190A, 39

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High Courts19 Sept 1961Allowed

Bal Kissen Kejriwal Vs Collector of Customs and Others

Calcutta High Court · AIR 1962 Cal 460 : (1962) 2 ILR (Cal) 354

Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 167(8)

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High Courts19 Sept 1961

Sen Raleigh Industries of India Ltd. Vs Fifth Industrial Tribunal and Others

Calcutta High Court · AIR 1962 Cal 445 : (1961) 3 FLR 399 : (1962) 1 LLJ 187

Industrial Disputes Act, 1947 — Section 15, 33, 33(2), 33A

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High Courts19 Sept 1961Dismissed

Gakul Chandra Pal Vs Anupama Sen Gupta and Others

Calcutta High Court · 66 CWN 765

West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 15, 40(1)West Bengal Premises Tenancy Act, 1956 — Section 40

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High Courts18 Sept 1961

Sarker Bakery Vs Authority under the Payment of Wages Act and Another

Calcutta High Court · (1962) 1 LLJ 183

Factories Act, 1948 — Section 120, 2General Clauses Act, 1897 — Section 8Payment of Wages Act, 1936 — Section 2

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High Courts18 Sept 1961

Port Engineering Works Ltd. Vs The Commercial Tax Officer, China Bazar Charge and Others

Calcutta High Court · 66 CWN 69

Bengal Finance (Sales Tax) Act, 1941 — Section 5(2)(a), 5(2)(b)

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High Courts12 Sept 1961

JAMES ALEXANDER and CO. LTD. Vs COMMISSIONER OF Income Tax, CENTRAL, CALCUTTA.

Calcutta High Court · (1963) 49 ITR 82

Income Tax Act, 1961 — Section 23A, 66(1)

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High Courts11 Sept 1961Dismissed

Kalidas Mondal Vs Board of Secondary Education, West Bengal and Others

Calcutta High Court · 66 CWN 75

Constitution of India, 1950 — Article 226, 311

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High Courts08 Sept 1961

In Re: J. Sen Gupta Private Ltd., (In Liquidation)

Calcutta High Court · AIR 1962 Cal 405 : (1962) 32 CompCas 768 : 66 CWN 128

Companies Act, 1956 — Section 536(2)

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High Courts08 Sept 1961Allowed

Mt. Nazmunnessa Begum, Administratrix Vs Vidyasagar Cotton Mills Ltd.

Calcutta High Court · AIR 1962 Cal 380

Companies Act, 1956 — Section 111, 111(1), 111(3), 153, 155Succession Act, 1925 — Section 211(1)

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High Courts08 Sept 1961Dismissed

Satya Chorone Roquittee Vs Suresh Chandra Pal and Others

Calcutta High Court · 65 CWN 1239

Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 13(1)(i), 13(6), 17, 17(1), 17(2)

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