High Courts04 Sept 1961
Naihati Jute Mills, Ltd. Vs Fifth Industrial Tribunal
Calcutta High Court · (1962) 1 LLJ 81
COURT ARCHIVE
Calcutta High Court judgments, 1961
282 judgments · page 4 of 15
High Courts04 Sept 1961Dismissed
Kallu Babu Lalchand Vs Commissioner of Income Tax
Calcutta High Court · AIR 1962 Cal 287 : (1962) 46 ITR 778
Constitution of India, 1950 — Article 135Income Tax Act, 1922 — Section 66(2)
High Courts04 Sept 1961
Ramendra Nath Mukherjee and Others Vs Sm. Shibarani Debi and Others
Calcutta High Court · 67 CWN 715
Succession Act, 1925 — Section 229, 235, 283
High Courts31 Aug 1961Dismissed
Rupeswari Debi Vs Lokenath Hosiery Mills
Calcutta High Court · AIR 1962 Cal 608 : (1962) 1 CALLT 359 : 66 CWN 414
Civil Procedure Code, 1908 (CPC) — Section 105, 11Transfer of Property Act, 1882 — Section 106West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 21
High Courts30 Aug 1961
Mahabir Agarwalla Vs Gita Roy
Calcutta High Court · (1962) CriLJ 528
Hindu Adoptions and Maintenance Act, 1956 — Section 4
High Courts28 Aug 1961Dismissed
Everett Orient Line, Incorporated, a Company Vs Jasjit Singh and Others
Calcutta High Court · AIR 1962 Cal 308
Constitution of India, 1950 — Article 133, 14Sea Customs Act, 1878 — Section 52A
High Courts28 Aug 1961
Proshad Kumar Roy and Others Vs Regional Transport Authority and Others
Calcutta High Court · AIR 1962 Cal 498
Motor Vehicles Act, 1939 — Section 38, 60(1)
High Courts24 Aug 1961
Hareram Samanta Vs Superintendent of Police and Others
Calcutta High Court · (1962) CriLJ 529 : 66 CWN 54
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 468
High Courts24 Aug 1961Allowed
Arnold Jacob Aaron Vs Ramta Singh
Calcutta High Court · (1962) 2 ILR (Cal) 334
Provincial Insolvency Act, 1920 — Section 43(1), 59A, 7
High Courts24 Aug 1961
Tulsidas Mundhra and Another Vs The State
Calcutta High Court · (1962) CriLJ 533 : (1962) 2 ILR (Cal) 338
Penal Code, 1860 (IPC) — Section 109, 120, 120B, 409, 458
High Courts22 Aug 1961
Jeewanlal (1929) Ltd. Vs Fourth Industrial Tribunal and Others
Calcutta High Court · (1962) 2 ILR (Cal) 325 : (1962) 1 LLJ 333
Industrial Disputes Act, 1947 — Section 10
High Courts22 Aug 1961
Brooke Bond India Private Ltd. Vs Sudhir Ranjan Ghosh and Others
Calcutta High Court · (1962) 1 LLJ 64
High Courts21 Aug 1961Dismissed
In the goods of Meghraj Kothari, Chunilal Kothari and others Vs Sm. Gopi Devi Memani
Calcutta High Court · AIR 1962 Cal 131
Succession Act, 1925 — Section 229, 230
High Courts21 Aug 1961
Jainul Khan and Others Vs The State
Calcutta High Court · AIR 1962 Cal 368 : 66 CWN 676 : (1962) 2 ILR (Cal) 319
City Sessions Court Act, 1953 — Section 5, 6, 6(3)Criminal Procedure Code, 1898 (CrPC) — Section 426, 493
High Courts21 Aug 1961Dismissed
In the goods of Meghraj Kothari, Chunilal and others Vs Sm. Gopi Devi
Calcutta High Court · AIR 1962 Cal 131
Succession Act, 1925 — Section 229, 230
High Courts17 Aug 1961Dismissed
Kedarnath Jute Manufacturing Co. Ltd. Vs Commercial Tax Officer and Others
Calcutta High Court · (1962) 13 STC 138
Constitution of India, 1950 — Article 19, 226, 32Evidence Act, 1872 — Section 62Penal Code, 1860 (IPC) — Section 193, 196, 228
High Courts14 Aug 1961
Mayfair Estates (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1963) 48 ITR 217
Income Tax Act, 1961 — Section 10, 10, 11, 12, 2(15)
High Courts11 Aug 1961
Sm. Mukul Dutta Gupta and Others Vs Indian Airlines Corporation
Calcutta High Court · AIR 1962 Cal 311
Aircraft Rules, 1937 — Rule 115, 161Contract Act, 1872 — Section 23Fatal Accidents Act, 1855 — Section 1A
High Courts11 Aug 1961Allowed
Sitaram Agarwala and Another Vs State
Calcutta High Court · AIR 1962 Cal 370
Penal Code, 1860 (IPC) — Section 511Sea Customs Act, 1878 — Section 167, 167(81), 178, 178A, 178A(1)
High Courts11 Aug 1961
Sohanlal Vs Additional Collector of Customs and Another
Calcutta High Court · (1962) CriLJ 140
Sea Customs Act, 1878 — Section 167(37), 167(8)