High Courts10 Aug 1961
Sukumar Pyne Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1962 Cal 590
Constitution of India, 1950 — Article 14Foreign Exchange Regulation Act, 1947 — Section 23, 23(1), 23D
COURT ARCHIVE
Calcutta High Court judgments, 1961
282 judgments · page 5 of 15
High Courts10 Aug 1961Dismissed
Indian Pottery Works Vs Dominion of India
Calcutta High Court · 66 CWN 29
Letters Patent Act, 1865 — Clause 12
High Courts09 Aug 1961
Workmen of Continental Commercial Company (Private), Ltd. Vs Government of West Bengal and Others
Calcutta High Court · (1962) 1 LLJ 85
Industrial Disputes Act, 1947 — Section 19
High Courts09 Aug 1961
Tollygunj Club Ltd. Vs Corporation of Calcutta
Calcutta High Court · (1962) 2 ILR (Cal) 313
Bengal Municipal Act, 1932 — Section 149, 149(4), 149(6), 150Bengal Municipal Rules, 1932 — Rule 10, 13, 9
High Courts09 Aug 1961
Nakul Chandra Mondal and Others Vs Khuda Biswas alias Khuda Bux and Others
Calcutta High Court · 66 CWN 149
Constitution of India, 1950 — Article 258
High Courts08 Aug 1961Dismissed
In Re: a Debtor
Calcutta High Court · AIR 1963 Cal 25
Presidency Towns Insolvency Act, 1909 — Section 9
High Courts07 Aug 1961
Sunil Kumar Mukherjee Vs Zonal Manager, Eastern Zone, Life Insurance Corporation of India
Calcutta High Court · AIR 1962 Cal 75
Constitution of India, 1950 — Article 14Life Insurance Corporation Act, 1956 — Section 11(2)
High Courts04 Aug 1961
Om Prakash Asija Vs Monohar Lal Kakar
Calcutta High Court · 65 CWN 1201
West Bengal Premises Tenancy Act, 1956 — Section 12, 13
High Courts04 Aug 1961Allowed
Jaffar Imam and Others Vs Calcutta Dock Labour Board and Others
Calcutta High Court · AIR 1962 Cal 411 : (1962) 2 ILR (Cal) 299
Constitution of India, 1950 — Article 226Dock Workers (Regulation of Employment) Act, 1948 — Section 4(1)
High Courts03 Aug 1961
Nandalal Das Vs Monmatha Nath Ghose and Others
Calcutta High Court · AIR 1962 Cal 597 : (1962) 1 CALLT 348
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 116
High Courts03 Aug 1961
Moheshwar Naik and Others Vs Raghunath Pal and Another
Calcutta High Court · (1963) CriLJ 115
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts02 Aug 1961
Jyotirmoyee Sharma Vs Union of India (UOI)
Calcutta High Court · AIR 1962 Cal 349
Constitution of India, 1950 — Article 300, 311, 311(2)Government of India Act, 1935 — Section 175(3), 240(3)
High Courts01 Aug 1961Dismissed
Daulatram Rawatmull Vs Income Tax Officer
Calcutta High Court · (1962) 2 ILR (Cal) 240
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 19(2)Constitution of India, 1950 — Article 226Income Tax Act, 1948 — Section 22(4), 23(2), 23(3), 26A, 29
High Courts01 Aug 1961
Sudhir Kumar Sen Vs District School Board of 24-Parganas and Others
Calcutta High Court · 71 CWN 274 : (1968) 2 LLJ 45
Bengal (Rural) Primary Education Act, 1930 — Section 18
High Courts01 Aug 1961
COMMISSIONER OF Income Tax, CALCUTTA Vs KETTLEWELL BULLEN and CO. LTD.
Calcutta High Court · (1962) 46 ITR 39
Companies Act, 1956 — Section 2(25), 203(3)Income Tax Act, 1961 — Section 66(1)
High Courts01 Aug 1961
Narendra Narayan Bhattacharjee Vs Secretary to the Government of West Bengal and Others
Calcutta High Court · (1962) 1 LLJ 317
Constitution of India, 1950 — Article 226
High Courts31 Jul 1961Dismissed
S.K. Mukherjee Vs Chemicals and Allied Products, Export Promotion Council
Calcutta High Court · AIR 1962 Cal 10 : 65 CWN 1172 : (1961) 3 FLR 404 : (1962) 2 ILR (Cal) 225 : (1962) 1 LLJ 475
Constitution of India, 1950 — Article 12, 226, 311
High Courts28 Jul 1961
Jadu Nath Roy and Others Vs Lal Mohan Malik and Others
Calcutta High Court · 66 CWN 88
Civil Procedure Code, 1908 (CPC) — Section 115West Bengal Estates Acquisition Act, 1953 — Section 39, 44, 45, 45A, 46West Bengal Land Reforms Act, 1955 — Section 17, 18, 18(2), 19, 21
High Courts27 Jul 1961
Anukul Chandra Mondal Vs Commissioner of Income Tax and Others
Calcutta High Court · AIR 1962 Cal 3 : (1961) 3 FLR 391
Constitution of India, 1950 — Article 226, 311(1)
High Courts26 Jul 1961Dismissed
Sardar Jaswant Singh Vs Board of Secondary Education and Others
Calcutta High Court · AIR 1962 Cal 20 : 65 CWN 1132
Constitution of India, 1950 — Article 226Revised School (West Bengal) Code, 1930 — Rule 33