High Courts04 Jan 1961Dismissed
Maya Singh Vs Mahammad Basir
Calcutta High Court · 65 CWN 759
Transfer of Property Act, 1882 — Section 113, 17(1)
COURT ARCHIVE
Calcutta High Court judgments, 1961
282 judgments · page 15 of 15
High Courts04 Jan 1961
Soorajull Nagarmull Vs Assistant Collector of Customs
Calcutta High Court · (1962) 1 ILR (Cal) 29
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 6, Order 7 Rule 11, Order 8 Rule 5, Order 8 Rule 8Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 137, 15, 72