High Courts06 Jan 1961Allowed

Juthika Roy Vs Shanti Nath Pandit

Calcutta High Court · (1962) 1 ILR (Cal) 285

Calcutta Thika Tenancy Act, 1949 — Section 10(2), 10(7), 11(3), 3, 5Government of India Act, 1915 — Section 107(2)Transfer of Property Act, 1882 — Section 108
High Courts05 Jan 1961Dismissed

Benode Behari Sadhukhan Vs Hem Chandra Ghosh

Calcutta High Court · (1962) 1 ILR (Cal) 62

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 93, 47, 60Public Demands Recovery Act — Section 12(1), 5Transfer of Property Act, 1882 — Section 6