COURT ARCHIVE

Calcutta High Court judgments, 1961

282 judgments · page 12 of 15

High Courts16 Mar 1961Allowed

Sk. Moula Buksh and Another Vs Dharamchand Raniwalla and Others

Calcutta High Court · 65 CWN 881

Contract Act, 1872 — Section 17, 18, 19, 20, 226Evidence Act, 1872 — Section 63, 65, 65(c), 65(f), 74Registration Act, 1908 — Section 1(1)(b), 15, 55, 57(5), 59

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High Courts16 Mar 1961

Kastur Chand Jain Vs Gift Tax Officer ''K'' Ward, Dist. III (2) and Others

Calcutta High Court · AIR 1961 Cal 649 : 65 CWN 706

Companies Act, 1956 — Section 211Constitution of India, 1950 — Article 226, 265Gift Tax Act, 1958 — Section 6, 6(1), 6(3)

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High Courts16 Mar 1961Dismissed

Kamala Charan Bhattacharyya and Others Vs Om Prokash Gupta and Others

Calcutta High Court · (1962) 1 ILR (Cal) 222

Bengal Municipal Act, 1932 — Section 24(2), 24(3), 45(1), 552, 553Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Constitution of India, 1950 — Article 226

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High Courts16 Mar 1961

KASTUR CHAND JAIN Vs GIFT TAX OFFICER, K WARD, DIST. III (2), AND OTHERS.

Calcutta High Court · (1961) 42 ITR 288

Gift Tax Act, 1958 — Section 15(3), 31

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High Courts14 Mar 1961

Sailesh Chandra Chakraborty Vs The State

Calcutta High Court · AIR 1963 Cal 309 : (1963) CriLJ 748

Criminal Procedure Code, 1898 (CrPC) — Section 499, 514

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High Courts13 Mar 1961

BELLAND AND ANOTHER Vs SMT. BANARASI DEBI.

Calcutta High Court · (1962) 46 ITR 28

Calcutta Municipal Act, 1951 — Section 553, 553, 554, 555Income Tax (Amendment) Act, 1959 — Section 4Income Tax Act, 1961 — Section 34(i)(a)

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High Courts13 Mar 1961Allowed

Atul Chandra Lahiri Vs Sonatan Daw

Calcutta High Court · 65 CWN 626

Civil Procedure Code, 1908 (CPC) — Section 100, 100(1), 101Transfer of Property Act, 1882 — Section 108

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High Courts13 Mar 1961

Sagar Chandra Saha Vs The State

Calcutta High Court · AIR 1962 Cal 85 : 65 CWN 808

Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 297Penal Code, 1860 (IPC) — Section 300, 304, 324, 96, 97

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High Courts13 Mar 1961Allowed

Atul Chandra Lahiry Vs Sonatan Daw

Calcutta High Court · AIR 1962 Cal 78 : (1962) 1 CALLT 247

Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)Transfer of Property Act, 1882 — Section 108

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High Courts10 Mar 1961

Gopendra Nath Basu Malik Vs Sm. Prativa Rani Basu Mallik

Calcutta High Court · AIR 1962 Cal 455 : 66 CWN 388 : (1962) 1 ILR (Cal) 218

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24, 28

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High Courts10 Mar 1961Dismissed

Roopnarain Ramchandra Private Ltd. Vs Brahmapootra Tea Co. (India) Ltd. and Another

Calcutta High Court · AIR 1962 Cal 192 : 65 CWN 1060

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Companies (Court) Rules, 1959 — Rule 117, 118(3)Companies Act, 1956 — Section 446, 450

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High Courts10 Mar 1961

Bijon Krishna Mukherjee and Another Vs Commissioner of Police and Others

Calcutta High Court · AIR 1961 Cal 521 : (1961) 1 CALLT 445 : (1962) 1 ILR (Cal) 291

Constitution of India, 1950 — Article 13, 132, 132(1), 133(1), 134(1)

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High Courts10 Mar 1961Dismissed

Hardayan Garodia and Others Vs Gangadhar Periwal and Others

Calcutta High Court · AIR 1963 Cal 500

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 1Evidence Act, 1872 — Section 101, 3, 58

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High Courts10 Mar 1961

MADANLAL SOHANLAL Vs COMMISSIONER OF Income Tax, CALCUTTA.

Calcutta High Court · (1962) 2 ILR (Cal) 132 : (1963) 47 ITR 1

Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 12(2)

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High Courts10 Mar 1961

Chandra Bhusan Chatterjee and Others Vs The State

Calcutta High Court · (1962) CriLJ 22

Dock Labourers Act, 1934 — Section 5

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High Courts09 Mar 1961

Harbans Singh Vs Union of India (UOI)

Calcutta High Court · AIR 1961 Cal 659 : 65 CWN 913 : (1962) 1 ILR (Cal) 210

Arbitration Act, 1940 — Section 20, 31, 31(4), 34, 8

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High Courts09 Mar 1961

In Re: Fire and General Insurance Co. of India Ltd.

Calcutta High Court · 66 CWN 566

Companies Act, 1956 — Section 2(33, 249, 391, 462, 462(1)Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 3(51)

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High Courts08 Mar 1961Dismissed

Nanik Lal Karmarkar Vs Shankar Lal Shah and Another

Calcutta High Court · AIR 1962 Cal 103 : (1962) 1 CALLT 257

Contract Act, 1872 — Section 51, 52, 55Specific Relief Act, 1877 — Section 22, 24

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High Courts07 Mar 1961

MD. BASHIR Vs Income Tax OFFICER, CALCUTTA, AND OTHERS.

Calcutta High Court · (1962) 46 ITR 827

Income Tax Act, 1922 — Section 49AAIncome Tax and Business Profits Tax (Amendment) Act, 1948 — Section 34(1)

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High Courts03 Mar 1961

Shiblal Tanti Vs Sushital Chandra Dey

Calcutta High Court · (1962) 1 ILR (Cal) 207

West Bengal Premises Tenancy Act, 1956 — Section 31

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