COURT ARCHIVE

Calcutta High Court judgments, 1961

282 judgments · page 10 of 15

High Courts02 May 1961Allowed

Commissioners for the Port of Calcutta and Another Vs Asit Ranjan Majumder and Others

Calcutta High Court · AIR 1962 Cal 530

Calcutta Ports Act, 1889 — Section 126(3), 5Constitution of India, 1950 — Article 19, 19(1)Dock Workers (Regulation of Employment) Act, 1948 — Section 3

Read judgment

High Courts28 Apr 1961

Bangur Brothers, Ltd. and Others Vs Government of West Bengal and Others

Calcutta High Court · 65 CWN 959 : (1961) 2 LLJ 351

Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 25E

Read judgment

High Courts28 Apr 1961Dismissed

Surajmull Nagarmull and Others Vs The Commissioner of Income Tax

Calcutta High Court · AIR 1961 Cal 578

Constitution of India, 1950 — Article 14, 19, 19(1)Income Tax Act, 1922 — Section 33A, 37(1), 37(2)

Read judgment

High Courts26 Apr 1961Dismissed

In Re: Coronation Tea Co. Ltd.

Calcutta High Court · AIR 1961 Cal 528 : (1962) 32 CompCas 568

Companies Act, 1956 — Section 108, 108(1), 111(1), 111(3), 155Stamp Act, 1899 — Section 12, 2(11), 2(14)

Read judgment

High Courts24 Apr 1961

Satyendra Nath Mitra Vs Union of India (UOI)

Calcutta High Court · AIR 1962 Cal 177

Arbitration Act, 1940 — Section 34Contract Act, 1872 — Section 230

Read judgment

High Courts20 Apr 1961Allowed

Cooch Behar Bank Ltd. (S.G.) Vs Jatindra Nath Ghosh and Others

Calcutta High Court · 67 CWN 498

Transfer of Property Act, 1882 — Section 100, 73, 73(2)West Bengal Estates Acquisition Act, 1953 — Section 12, 23, 26, 26(1), 7

Read judgment

High Courts17 Apr 1961Dismissed

Bengal Silk Mills Co. Vs Ismail Golam Hossain Ariff

Calcutta High Court · AIR 1962 Cal 115 : 65 CWN 856

Limitation Act, 1908 — Section 19

Read judgment

High Courts17 Apr 1961

Madan Shaw Vs State and Others

Calcutta High Court · AIR 1962 Cal 119

Constitution of India, 1950 — Article 22(7), 227Preventive Detention Act, 1950 — Section 11, 11(1), 11A, 12, 3

Read judgment

High Courts17 Apr 1961Allowed

United Arab Republic and Another Vs Mirza Ali Akbar Kashani

Calcutta High Court · AIR 1962 Cal 387

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 84, 86, 87Government Trading Taxation Act, 1926 — Section 2

Read judgment

High Courts17 Apr 1961Dismissed

Bengal Silk Mills Co. (In Liquidation) Vs Ismail Golam Hossain Ariff

Calcutta High Court · AIR 1962 Cal 115 : 65 CWN 856

Limitation Act, 1908 — Section 19Limitation Act, 1963 — Article 57

Read judgment

High Courts17 Apr 1961Partly Allowed

Satish Churan Law Vs R. Goho, (Official Liquidator)

Calcutta High Court · AIR 1962 Cal 23 : (1962) 1 CALLT 231

Calcutta High Court (Original Side) Rules, 1914 — Rule 10, 9Companies (Court) Rules, 1959 — Rule 243, 244, 245, 246, 247Companies Act, 1956 — Section 477, 483

Read judgment

High Courts12 Apr 1961Dismissed